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Income Tax Appellate Tribunal judgments

7,758 judgments · page 254 of 388

Tribunals and Commissions24 Apr 2023Dismissed

DCIT Vs Tikona Infinet Ltd.

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0068

Income Tax Act, 1961 — Section 35ABB, 37(1), 41(1), 41(1)(a), 133(6), 143(3)
Tribunals and Commissions24 Apr 2023Allowed/Dismissed

ACIT Vs Dheeraj Kumar Jain

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0067

Income Tax Act, 1961 — Section 68, 131, 132, 133(6), 142(1), 143(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions24 Apr 2023Dismissed

Suresh Asrani Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0066

Income Tax Act, 1961 — Section 10(38), 68, 69C, 81, 131, 133A, 133(6), 142, 142(1), 143, 143(3), 147, 288Companies Act, 1956 — Section 81
Tribunals and Commissions24 Apr 2023Allowed

Dhankot Filling Station Vs . Pr. CIT,

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0065

Income Tax Act, 1961 — Section 69A, 115BBE, 132, 139(4), 143(3), 153A, 260A, 263, 270A, 271(1)(c), 271A, 271AAC, 271B, 275
Tribunals and Commissions21 Apr 2023Allowed

Savita Bansal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0059

Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 54F, 68, 132, 153A, 271, 271(1B), 271(1)(C), 274
Tribunals and Commissions20 Apr 2023Partly Allowed

Ashok Kumar Sharma Vs ITO

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0054

Income Tax Act, 1961 — Section 68, 133(6), 143(3)
Tribunals and Commissions20 Apr 2023Allowed

Chandra Prabha Vs Pr.CIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0053

Income Tax Act, 1961 — Section 50C, 55A, 64, 143(3), 147, 148, 151(2), 263
Tribunals and Commissions19 Apr 2023Dismissed

DCIT Vs Ashok Kumar Singh

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0048

Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015 — Section 10(1), 10(3)Income Tax Act, 1961 — Section 68, 115BBE, 131, 132, 271(1)(c)
Tribunals and Commissions19 Apr 2023Allowed

TPF Getinsa Euroestudios S.L. Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0046

Income Tax (Dispute Resolution Panel) Rules, 2009 — Rule 4Income Tax Act, 1961 — Section 40(a)(i), 143(2), 143(3), 144C(13), 195, 195(2)