Tribunals and Commissions08 May 2023Dismissed
Addl. CIT Vs Amway India Enterprises Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0027
Income Tax Act, 1961 — Section 32, 36, 37(1)Income-Tax Act, 1922 — Section 10(2)(xv)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 252 of 388
Tribunals and Commissions08 May 2023Dismissed
ACIT Vs Red Ice Production Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0026
Income Tax Act, 1961 — Section 9(1)(i), 9(1)(vii), 9(1)(vii)(b), 40(a)(ia), 143(3), 194C, 194J, 195
Tribunals and Commissions08 May 2023Partly Allowed
New Delhi Export House Vs JCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0025
Income Tax Act, 1961 — Section 40A(2)(a), 143(3)
Tribunals and Commissions04 May 2023Allowed
Indian Synthetic Rubber Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0009
Income Tax Act, 1961 — Section 37(1), 143(3)Customs Act, 1962 — Section 112(a), 125
Tribunals and Commissions04 May 2023Allowed
Durga Loha Bhandar Pvt. Ltd. Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0008
Income Tax Act, 1961 — Section 14, 40A(2)(b), 92B(1), 92BA, 92BA(i), 92CA(1), 143(3), 263General Clauses Act, 1897 — Section 6
Tribunals and Commissions04 May 2023Allowed
Deepak Garg Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0007
Income Tax Act, 1961 — Section 69, 120, 124, 127, 132, 133A, 139, 143(2), 143(3), 147, 148, 148(1), 151, 234B, 234DIncome Tax Act, 1922 — Section 34
Tribunals and Commissions04 May 2023Dismissed
M/S. Daawat Foods Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0006
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 10, 14A, 28, 36, 36(2), 37, 80IB(11A)
Tribunals and Commissions03 May 2023Allowed
M/S Cane Development Council Titawi Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0014
U.P. Sugarcane (Regulation of Supply and Purchase) Rules, 1954 — Rule 5Income Tax Act, 1961 — Section 2(24), 10(20), 11, 142(1), 143(3), 234A, 234B, 260A
Tribunals and Commissions03 May 2023Dismissed
ACIT Vs M/S. Kostub Investment Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 143(3), 253(5), 271(1)(c), 274, 275(1)(a)
Tribunals and Commissions03 May 2023Allowed
Sunil Gupta Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0012
Income Tax Act, 1961 — Section 68, 115BBE, 133(6)
Tribunals and Commissions03 May 2023Allowed
Nirmal Uppal Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0011
Income Tax Act, 1961 — Section 68, 69A, 69C, 132(4), 143(3), 153C, 271(1)(c)
Tribunals and Commissions03 May 2023Allowed
Ramesh Chandna Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0010
Income Tax Act, 1961 — Section 54, 54EC, 143(3), 234B, 234C
Tribunals and Commissions03 May 2023Allowed
Globus Power Generation Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 115BBE, 131(1A), 133A, 143(3), 147, 148, 148(2), 151
Tribunals and Commissions02 May 2023Dismissed
Three C Universal Developers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0004
Income Tax Act, 1961 — Section 132, 142(1), 143(3), 153A, 234A, 234B
Tribunals and Commissions01 May 2023Allowed
Philia Estates Developers Private Limited. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0003
Constitution Of India, 1950 — Article 265Income Tax Act, 1961 — Section 5, 56, 56(2)(viii), 57(iv)
Tribunals and Commissions01 May 2023Allowed
Expeditors International Of Washington Inc. Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0002
Income Tax Act, 1961 — Section 9(1)(vii), 40(a)(i), 143(3), 144C(13), 234A, 234B, 270A
Tribunals and Commissions01 May 2023Dismissed
Mass Awash Private Limited Vs Addl.CIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0001
Income Tax Act, 1961 — Section 156, 195, 195(1), 201(1), 201(1A), 271C, 271C(1)(a), 275(1)(c)Limitation Act, 1963 — Section 5
Tribunals and Commissions28 Apr 2023Dismissed
ACIT Vs Dev Priya Industries Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0091
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 143(3), 250(6)
Tribunals and Commissions28 Apr 2023Allowed
MJ Gold Private Limited Vs Pr. Cit Ghaziabad
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0090
Income Tax Act, 1961 — Section 68, 143(3), 144, 263
Tribunals and Commissions28 Apr 2023Dismissed
DCIT Vs BJN Holdings Ltd
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0087
Income Tax Act, 1961 — Section 2(31), 15(b), 132, 142(1), 143(2), 144C, 144C(1), 144C(2), 144C(15)(b), 147, 148, 153(1), 153(4), 153A, 153C, 170, 170(2), 260A, 292BCompanies Act, 1956 — Section 394, 394(2), 481