Tribunals and Commissions17 May 2023Allowed
M/S. Havells India Limited Vs PCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0121
Income Tax Act, 1961 — Section 155JB, 115BAA, 143(3), 263
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 250 of 388
Tribunals and Commissions17 May 2023Dismissed
DCIT Vs Pummy Sahni
Income Tax Appellate Tribunal · Sapna Bhatia, Somil Aggarwal, Shrey Jain
Income Tax Act, 1961 — Section 68, 132, 153A
Tribunals and Commissions17 May 2023Dismissed
DCIT Vs Maral Overseas Ltd.
Income Tax Appellate Tribunal · Satyajeet Goel, Sarita Kumari
Income Tax Act, 1961 — Section 14A, 132
Tribunals and Commissions17 May 2023Dismissed
Maral Overseas Ltd Vs DCIT
Income Tax Appellate Tribunal · Satyajeet Goel, Sarita Kumari
Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ii), 115JB
Tribunals and Commissions17 May 2023Partly Allowed
M/S. Mall Hotel Ltd Vs Dy. CIT
Income Tax Appellate Tribunal · Anand Kumar Pandey, S.L.Anuragi
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 250
Tribunals and Commissions17 May 2023Dismissed
Taiyab Chaudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · Salil Agarwal, Shailesh Gupta, Madhur Agarwal, Yamini Gautam
Income Tax Act, 1961 — Section 31(3), 33B, 34, 69, 143(3), 147, 148, 263
Tribunals and Commissions16 May 2023Dismissed
ACIT Vs Kamlesh Kumar Rathi
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0043
Income Tax Act, 1961 — Section 2(14), 2(14)(iii), 68, 132, 132(4), 153A
Tribunals and Commissions16 May 2023Dismissed
ACIT Vs Heritage Beverages Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0042
Income Tax Act, 1961 — Section 68, 132, 132(4), 153A
Tribunals and Commissions15 May 2023Allowed
M/S. Viramgam Mahesana Project Ltd. Vs ACIT
Income Tax Appellate Tribunal · G.S.Grewal, Harsimran Grewal, Princy Singla
Income Tax Act, 1961 — Section 80IA, 143(3)
Tribunals and Commissions15 May 2023Allowed
ITO Vs M/S. Modern Papers
Income Tax Appellate Tribunal · S.S.Nager, Sarita Kumari
Income Tax Act, 1961 — Section 40A(2)(b), 143(3)
Tribunals and Commissions15 May 2023Partly Allowed
Ambience Holiday Resorts Ltd Vs DCIT
Income Tax Appellate Tribunal · Yogendra Singh, Kanv Bali
Income Tax Act, 1961 — Section 80IC, 143(1)
Tribunals and Commissions15 May 2023Dismissed
Brassco Estate P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · Kanv Bali
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 24, 24(a), 24(b), 143(3)
Tribunals and Commissions15 May 2023Partly Allowed
Amit Choudhary Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0044
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40A(3), 143(3)
Tribunals and Commissions12 May 2023Dismissed
Akash Sharma Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0041
Income Tax Act, 1961 — Section 69, 115JB, 133(6), 142(1), 143(2), 144, 145(3)
Tribunals and Commissions12 May 2023Dismissed
ATC Precision Components Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0040
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 143(1)
Tribunals and Commissions12 May 2023Dismissed
DCIT Vs M/S Religare Finvest Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0039
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 32, 143(3), 147, 148
Tribunals and Commissions12 May 2023Allowed
BSL Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0038
Income Tax Act, 1961 — Section 80IA, 80IA(5), 80IB(5), 115JB, 143(3)
Tribunals and Commissions11 May 2023Dismissed
Asstt. Commissioner Of Income Tax Vs M/S. Vimoni India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0037
Income Tax Act, 1961 — Section 115JB, 144, 145(3)
Tribunals and Commissions11 May 2023Allowed
Vinit Kumar Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0036
Income Tax Act, 1961 — Section 50C, 56(2)(vii), 69, 234A, 234B, 234C, 271AAB(1)
Tribunals and Commissions11 May 2023Dismissed
Jubilant Pharmova Limited (Erstwhile Jubilant Life Sciences Limited) Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0035
Income Tax Act, 1961 — Section 142(1), 143(3), 144C(3), 263, 263(1)