Tribunals and Commissions25 May 2023Dismissed
M/S. Emaar MGF Land Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0088
Income Tax Act, 1961 — Section 14A, 132, 143(2), 143(3), 153A, 153D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 248 of 388
Tribunals and Commissions25 May 2023Dismissed
DCIT Vs Havells India Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0087
Income Tax Act, 1961 — Section 132, 153A
Tribunals and Commissions25 May 2023Dismissed
ACIT Vs Pawan Kansal
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0086
Income Tax Act, 1961 — Section 51, 68, 69A, 132, 132(1), 133A, 143(2), 153A, 153C
Tribunals and Commissions25 May 2023Dismissed
ACIT Vs Etawah Chakeri (Kanpur) Highway Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0085
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions24 May 2023Allowed
Arth Rural Connect Services Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0095
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)
Tribunals and Commissions24 May 2023Partly Allowed
Naresh Kumar Jain Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0094
Income Tax Act, 1961 — Section 50C, 56(2)(viib), 69, 132, 143(3), 153A
Tribunals and Commissions24 May 2023Allowed
National Law University Vs Additional/Joint/Deputy/Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0084
Income Tax Rules, 1962 — Rule 2BBBIncome Tax Act, 1961 — Section 2(13), 10(23C)(iiiab), 11, 12, 12A(1)(b), 44AB, 143(2), 271BNational Law University Act, 2007 — Section 3(3), 4, 5
Tribunals and Commissions24 May 2023Dismissed
Addl. CIT Vs M/S. Mmtc Ltd
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0083
Income Tax Act, 1961 — Section 43B(f), 143(3), 154
Tribunals and Commissions24 May 2023Dismissed
S.M.S Exports Vs CIT-24
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0082
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 142(1), 143(1), 143(2), 143(3), 234A, 234C, 250
Tribunals and Commissions24 May 2023Dismissed
UGS Finance (P.) Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0081
Income Tax Act, 1961 — Section 68, 143(1), 148
Tribunals and Commissions24 May 2023Allowed
Raj Kumar Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0080
Income Tax Act, 1961 — Section 69A, 143(3)
Tribunals and Commissions24 May 2023Allowed
Bhuwaneshwar Prasad Singh Vs I.T.O
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0079
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 10(23D), 143(3), 254
Tribunals and Commissions24 May 2023Dismissed
DCIT(E) Vs Institute Of Marketing & Management
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0078
Income Tax Act, 1961 — Section 2(15), 11, 11(1)(a), 11(6), 12, 12A, 13, 13(2)(c), 35(1)
Tribunals and Commissions23 May 2023Partly Allowed
Sarva Haryana Gramin Bank Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0077
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 143(3), 147
Tribunals and Commissions23 May 2023Dismissed
Sunil Kumar Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0076
Income Tax Act, 1961 — Section 2(47)(v), 50C, 133(6), 142(1)(ii), 142(1)(iii), 143(3), 144, 147, 148, 148(2), 234A, 234B, 234C, 234D, 244A, 271(1)(c)
Tribunals and Commissions23 May 2023Dismissed
DCIT Vs Sukhbir Shokeen
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0075
Income Tax Act, 1961 — Section 44AD, 44AD(6)(ii), 46A, 69, 131(1A), 132, 132(4), 133(6), 142(1), 143(2), 153A
Tribunals and Commissions23 May 2023Allowed
Saarthak Vanijya India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0074
Income Tax Rules, 1962 — Rule 6DDBIncome Tax Act, 1961 — Section 43(5), 131(1A), 133A, 143(3), 147, 148, 151, 153A
Tribunals and Commissions23 May 2023Dismissed
Abdul Sattar Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0073
Income Tax Act, 1961 — Section 69A, 144, 147, 148, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions23 May 2023Allowed
Manohar Lal Sarraf And Sons Pvt. Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions23 May 2023Dismissed
ACIT Vs AL Nasir Agro Foods
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0071
Income Tax Rules, 1962 — Rule 6DD(e)(ii)Income Tax Act, 1961 — Section 44AB, 68, 69C, 133(6)