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Income Tax Appellate Tribunal judgments

7,758 judgments · page 246 of 388

Tribunals and Commissions07 Jun 2023Allowed

Ashish Gupta Vs Pr. CIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0056

Income Tax Act, 1961 — Section 2(22)(e), 143(3), 147, 148, 153A, 263
Tribunals and Commissions31 May 2023Partly Allowed

M/S Delta Colonizers Ltd Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0113

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 24, 24(a), 143(3)