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Income Tax Appellate Tribunal judgments

7,758 judgments · page 245 of 388

Tribunals and Commissions13 Jun 2023Dismissed

M. R. Overseas Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0018

Income Tax Act, 1961 — Section 2(24), 2(24)(x), 3(1)(va), 36, 43B, 43B(b), 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(iv)Payment of Wages Act, 1936 — Section 5
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Tribunals and Commissions13 Jun 2023Allowed

Rekha Khaitan Vs DCIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0017

Income Tax Act, 1961 — Section 69A, 69B, 132, 133A, 143(3), 153A, 250
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Tribunals and Commissions12 Jun 2023Allowed

Sumitra Devi Mehta Vs ITO

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0038

Income Tax Act, 1961 — Section 54, 143(2), 143(3), 148, 159, 292B, 292BB
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Tribunals and Commissions09 Jun 2023Dismissed

DCIT Vs Avantha Realty Ltd.

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0045

Income Tax Act, 1961 — Section 2(14), 14A, 45, 47(v), 115JB, 115JB(2), 115JB(2)(c)
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Tribunals and Commissions09 Jun 2023Allowed

Jagdeep Bhargava Vs Pr. C.I.T.

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0044

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 50CA, 56(2)(vii)(c), 143(1), 143(3), 147, 263, 263(1), 271(1)
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Tribunals and Commissions09 Jun 2023Dismissed

DCIT Vs Bawa Jewellers Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0043

Income Tax Act, 1961 — Section 44AB, 68, 69, 69A, 69B, 69C, 69C, 69D, 115BBE, 132, 143(3)
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Tribunals and Commissions09 Jun 2023Allowed

Ujjwal Microfinance Pvt Ltd Vs I.T.O

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0042

Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 80I, 80HH, 142(1), 144, 147, 148, 148(2), 151(1)
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Tribunals and Commissions08 Jun 2023Dismissed

Navdeep Sharma Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0051

Income Tax [Appellate Tribunal] Rules, 1963 — Rule 8Income Tax Act, 1961 — Section 14(3)(v)(d), 43(5)(d), 44AF, 69A, 139(1), 142(1)(iii)(a), 147, 148, 151, 151(2)
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Tribunals and Commissions08 Jun 2023Dismissed

ACIT Vs KRBL Foods Ltd.

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0050

Income Tax Act, 1961 — Section 68, 132, 133(6), 153A
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Tribunals and Commissions08 Jun 2023Allowed

Sapein Funds Ltd Vs CIT(International Taxation)

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0048

Income Tax Act, 1961 — Section 2(29A), 10(23FF)(6), 90, 90A, 115A, 119, 143(3), 263Income Tax Act, 1995 — Section 43, 45ACompanies (Profits) Surtax Act, 1964 — Section 24A
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Tribunals and Commissions08 Jun 2023Allowed

Ashok Kumar Tyagi Vs ACIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0047

Income Tax Act, 1961 — Section 132, 132(4), 142(1), 143(2), 143(3), 153A
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Tribunals and Commissions07 Jun 2023Partly Allowed

Parminder Kumar Vs ITO

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0059

Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(iv), 34(1)(iv), 36, 36(1)(va), 43B, 43B(b), 143(1), 154, 250
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Tribunals and Commissions07 Jun 2023Allowed

Kamlesh Gupta Vs DCIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0058

Income Tax Act, 1961 — Section 271(1)(c), 271AAB
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