Tribunals and Commissions15 Jun 2023Dismissed
ACIT Vs Jones Lang Lasalle Building Operation Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0006
Income Tax Rules, 1962 — Rule 46A(3)Income Tax Act, 1961 — Section 37
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 244 of 388
Tribunals and Commissions15 Jun 2023Dismissed
I.T.O. Vs Soma Warehousing Corporation
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0005
Income Tax Rules, 1962 — Rule 11UA(1), 11U(1)(b)Income Tax Act, 1961 — Section 56(2)(viia)(ii)
Tribunals and Commissions15 Jun 2023Allowed
Shakti Singh Gulia Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0004
Income Tax Rules, 1962 — Rule 6DD, 6DD(j)Income Tax Act, 1961 — Section 40(3), 40A(3), 143(3)
Tribunals and Commissions15 Jun 2023Allowed
Quick Technologies Pvt Ltd Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0003
Income Tax Rules, 1962 — Rule 11, 11U, 11UAIncome Tax Act, 1961 — Section 56(2)(vii), 56(2)(vii)(b)
Tribunals and Commissions15 Jun 2023Dismissed
Today Retail Network Pvt Ltd. Vs I.T.O
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0002
Income Tax Act, 1961 — Section 40A(2)(b), 133(6)
Tribunals and Commissions14 Jun 2023Allowed
M/S. C.M.Buildcon Pvt. Ltd. Vs Pr. CIT-2
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0016
Code of Civil Procedure, 1908 Section 30(c)Income Tax Act, 1961 — Section 131
Tribunals and Commissions14 Jun 2023Partly Allowed
M/S. Unison Hotels Ltd. Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0015
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions14 Jun 2023Dismissed
DCIT Vs M/S. Hyderabad Distilleries And Wineries Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0014
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions14 Jun 2023Allowed
M/S. Honda Access India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0013
Income Tax Act, 1961 — Section 57, 57(iii), 131, 133(6), 143(3), 251(1), 251(2), 271(1)(c)
Tribunals and Commissions14 Jun 2023Dismissed
ACIT Vs Neena Hardeep Singh
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0012
Income Tax Act, 1961 — Section 40A(3), 68, 80HHC, 143(2), 143(3), 250
Tribunals and Commissions14 Jun 2023Dismissed
ACIT Vs M/S. The Co-Operative Stores Ltd
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0011
Income Tax Act, 1961 — Section 28(iv), 37, 41(1), 143(3)
Tribunals and Commissions14 Jun 2023Allowed
Saurabh Gupta Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0010
Income Tax Act, 1961 — Section 68, 131, 143(1), 143(2), 143(3), 147, 148, 151, 151(1)
Tribunals and Commissions14 Jun 2023Allowed
M/S. Candor Gurgaon Two Developers And Projects Pvt. Ltd. Vs CIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0009
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 10(2A), 10(35), 14A, 14A(2), 80IA, 80IC, 80IAB, 80HH, 115JA, 115JB, 115JB(f), 115JB(1), 115JB(5), 234B, 234C
Tribunals and Commissions13 Jun 2023Partly Allowed
Globe Ground India Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0028
Income Tax Act, 1961 — Section 143(3), 144C
Tribunals and Commissions13 Jun 2023Partly Allowed
Ratori Maa Trading Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0024
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 69, 140, 142(1), 143(1), 143(3), 144, 147, 148, 148(2)Companies Act, 2013 — Section 250
Tribunals and Commissions13 Jun 2023Allowed
M/S. Swadeshi Polytex Limited Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0023
Income Tax Act, 1961 — Section 43CA, 43CA(2), 50C(2), 55(2), 143(3), 147, 271(1)(C)
Tribunals and Commissions13 Jun 2023Allowed
Steel Authority Of India Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0022
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(2), 143(3), 234B, 234C, 250
Tribunals and Commissions13 Jun 2023Allowed
Manjeet Kaur Saran Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 132A, 143(1), 143(2), 143(3), 147, 148, 153A
Tribunals and Commissions13 Jun 2023Partly Allowed
Adm Agro Industries Kota & Akola P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0020
Income Tax Rules, 1962 — Rule 10(B)(1)(e)Income Tax Act, 1961 — Section 92, 92C, 143(3), 144C(13)
Tribunals and Commissions13 Jun 2023Allowed
Om Prakash Kukreja Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0019
Income Tax Act, 1961 — Section 69A, 80C, 132, 142(1), 143(2), 143(3), 145(3)