COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 242 of 388

Tribunals and Commissions26 Jun 2023Partly Allowed

M/S. Ansal Housing Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0102

Income Tax Act, 1961 — Section 2(24)(x), 24(a), 36(1)(va), 37, 40(a)(ia), 43B, 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(iv), 143(1)(a)(iv), 153CPayment of Wages Act, 1936 — Section 5
Tribunals and Commissions23 Jun 2023Dismissed

Rajesh Kumar Vs ACIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0035

Income Tax Act, 1961 — Section 69, 143(1), 143(3), 144, 271(1)(c)
Tribunals and Commissions23 Jun 2023Partly Allowed

Islamuddeen Vs ITO

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0034

Income Tax Act, 1961 — Section 69, 143(3), 147, 148, 149, 150, 151
Tribunals and Commissions23 Jun 2023Dismissed

Indra Sharma Vs ITO (E)

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0033

Income Tax Act, 1961 — Section 68, 69, 142(1), 143(2), 144, 234A, 234B, 234C
Tribunals and Commissions23 Jun 2023Allowed

Late Shri J.P. Aggarwal Vs I.T.O

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0030

Income Tax Act, 1961 — Section 10(38), 143(2), 143(3), 147, 148, 159, 159(1), 159(2), 170, 263, 292, 292B
Tribunals and Commissions21 Jun 2023Allowed

Rajesh Mangla Vs DCIT

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0074

Income Tax Act, 1961 — Section 143(3), 153A, 153A(1)(a)
Tribunals and Commissions21 Jun 2023Allowed

Satyaveer Singh Vs Income-Tax Officer

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0072

Income Tax Act, 1961 — Section 142(1), 143(2), 144, 147, 148, 149(1)(b), 159, 170, 271(1)(c), 292B, 292BB
Tribunals and Commissions20 Jun 2023Partly Allowed

Movefast Automobiles Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0115

Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 143(3), 251(1), 271(1)(c)
Tribunals and Commissions20 Jun 2023Partly Allowed

Nelumbo Paints Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0113

Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 143(3), 251(1), 271(1)(c)
Tribunals and Commissions20 Jun 2023Partly Allowed

Movefast Tour & Travels Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0112

Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 143(3), 251(1), 271(1)(c)