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Income Tax Appellate Tribunal judgments

7,758 judgments · page 240 of 388

Tribunals and Commissions10 Jul 2023Dismissed

Amar Nath Vs ITO

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0020

Income Tax Act, 1961 — Section 69A, 133A, 156, 246A, 249(2)(b), 264, 270AA, 270AA(2), 270AA(3), 270AA(4), 270AA(5), 270AA(6), 270AA(8), 270A(1), 270A(2), 270A(7), 270A(9), 276C, 286CC
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Tribunals and Commissions10 Jul 2023Allowed

L R Builders Pvt. Ltd. Vs A.C.I.T

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0017

Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 69C, 250(6)
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Tribunals and Commissions10 Jul 2023Allowed

Himanshu Malhotra Vs Asst.CIT

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0016

Income Tax Act, 1961 — Section 143(3), 147, 148, 153C, 159(2), 253, 263, 271, 271(1)(c), 274
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Tribunals and Commissions07 Jul 2023Partly Allowed

ITO Vs Mahadev Dairy Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0006

Income Tax Act, 1961 — Section 36(1)(iii), 43CA, 50C, 68, 133(6), 250(4)
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Tribunals and Commissions07 Jul 2023Allowed

K.R. Packaging (P) Ltd Vs A.C.I.T

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0004

Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(2), 143(3), 147, 148, 148(1), 148(2), 149, 150, 151, 151(1), 153, 234B, 234C, 234D
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Tribunals and Commissions06 Jul 2023Dismissed

DCIT Vs Rohit Bansal

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0009

Income Tax Act, 1961 — Section 115BBE, 132, 139(1), 139(4), 142(1), 143(2), 143(3), 153C, 292BB
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Tribunals and Commissions05 Jul 2023Dismissed

Spice Jet Limited Vs Addl. CIT

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0012

Income Tax Act, 1961 — Section 10(15A), 37, 37(1), 40(a)(i), 43A, 90, 115JB, 115JB(2)Finance Act, 1994 — Section 75
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Tribunals and Commissions04 Jul 2023Allowed

M/S. Thinkstations Learning Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0002

Income Tax Rules, 1962 — Rule 11UA, 11UA(A), 11UA(b), 11UA(2), 11UA(2)(b), 110Income Tax Act, 1961 — Section 2(24)(xvi), 56(2)(vii), 56(2)(viia), 56(2)(viib), 133(6), 139(1), 142(1), 143(2), 143(3)
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