Tribunals and Commissions18 Jul 2023Allowed
Madhurittu Puri Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0041
Income Tax Act, 1961 — Section 142A, 143(3), 144(C)(1), 144C(13), 234D, 270A(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 239 of 388
Tribunals and Commissions18 Jul 2023Allowed
DCIT Vs M/S. B.L. Kashyap & Sons Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0040
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(ra), 37(1) 143(1)
Tribunals and Commissions18 Jul 2023Dismissed
ACIT Vs Manoj Raizada
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0039
Income Tax Rules, 1962 — Rule 37BB, 46A, 46A(1), 46A(1)(a), 46A(1)(b), 46A(1)(c), 46A(1)(d), 46A(2), 46A(3)Income Tax Act, 1961 — Section 9, 9(1)(vii), 9(1)(vii)(b), 37(1), 40(a)(i), 46A, 133(6), 143(1), 195, 195(1)
Tribunals and Commissions18 Jul 2023Allowed
Michael Graves Design Group Inc. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0038
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 9(1)(vii), 115A, 143, 143(3), 144C(13), 201
Tribunals and Commissions18 Jul 2023Partly Allowed
DCIT Vs M/S. Centum Learning Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0037
Income Tax Act, 1961 — Section 14A, 36(1)(vii), 36(2), 143(3)
Tribunals and Commissions17 Jul 2023Allowed
Sheetal Mehra Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0036
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions17 Jul 2023Partly Allowed
Diamond Tradex Co. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0035
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions14 Jul 2023Partly Allowed
Girish Mohan Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0030
Income Tax Act, 1961 — Section 54, 54F
Tribunals and Commissions14 Jul 2023Dismissed
M/S Hamara Samay TV New Network P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0027
Income Tax Rules, 1962 — Rule 46A(4)Income Tax Act, 1961 — Section 68, 69, 143(3), 263, 271(1)(c)Evidence Act, 1972 — Section 101, 102
Tribunals and Commissions14 Jul 2023Partly Allowed
Knauf India Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0026
Income Tax Appellate Tribunal Rules, 1963 — Rule 29, 31Income Tax Act, 1961 — Section 37, 143(2), 251
Tribunals and Commissions14 Jul 2023Partly Allowed
GBT India Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0025
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 36(1)(vii), 36(2), 43B, 92C, 234A, 234B, 271(1)(c)
Tribunals and Commissions13 Jul 2023Partly Allowed
Satya Pal Vs Income Tax Officer,
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0031
Income Tax Act, 1961 — Section 54B, 54F, 120(1), 120(2), 124(3)(b), 127, 143(1), 143(3), 147, 148, 151, 153AWe, 158BC, 192, 234A, 234B, 253, 263
Tribunals and Commissions13 Jul 2023Allowed
M/S. Idea Estate Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0029
Income Tax Act, 1961 — Section 24(1)(b), 24(b), 36(1)(ii)
Tribunals and Commissions13 Jul 2023Partly Allowed
Anand Kumar Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0028
Income Tax Act, 1961 — Section 69, 69A, 271AAC
Tribunals and Commissions12 Jul 2023Partly Allowed
Rockwell Automation India Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0033
Income Tax Rules, 1962 — Rule 10B(l)(e), 10B(2), 10CIncome Tax Act, 1961 — Section 92C, 92CA, 143((1), 144C(10), 144C(13), 234A, 234B, 234C, 270A, 274
Tribunals and Commissions12 Jul 2023Dismissed
DCIT Vs M/S. Container Corporation Of India Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0032
Income Tax Act, 1961 — Section 142(1), 263
Tribunals and Commissions11 Jul 2023Dismissed
M/S Omaxe Limited Corp Vs Dy.CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0034
Income Tax Act, 1961 — Section 10B(2), 40, 80IB, 80IB(1), 80IB(10), 115JB, 143(3), 144C(3), 250(6)
Tribunals and Commissions11 Jul 2023Dismissed
Radha Goel Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0023
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions11 Jul 2023Dismissed
ACIT Vs M/S. Sharp Mint Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0022
Income Tax Act, 1961 — Section 80IB, 132(4), 143(3)
Tribunals and Commissions10 Jul 2023Allowed
Naveen Tomar Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0021
Income Tax Act, 1961 — Section 144, 154, 250