Tribunals and Commissions27 Jul 2023Partly Allowed
Al-Dua Food Processing Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0071
Income Tax Act, 1961 — Section 46A, 80IB, 132, 142(1), 143(2), 143(3), 153A, 154A, 155A, 234C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 237 of 388
Tribunals and Commissions27 Jul 2023Dismissed/Allowed
A.C.I.T Vs M/S Meerut Roller Flour Mills [P] Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0070
Income Tax Act, 1961 — Section 143(3), 250, 251
Tribunals and Commissions26 Jul 2023Dismissed
Jagat Jewels Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0085
Income Tax Act, 1961 — Section 132, 132(4), 133(6), 143(3)
Tribunals and Commissions26 Jul 2023Allowed
M/S. Mahesh Wood Products Private Limited Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0084
Income Tax Rules, 1962 — Rule 114BIncome Tax Act, 1961 — Section 68, 115BBE, 139A, 143(3), 271AAC
Tribunals and Commissions26 Jul 2023Dismissed
Shiv Kumar Nayyar Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0083
Income Tax Act, 1961 — Section 119, 132, 132(4), 139, 142(2A), 143(3), 153A, 153A(1)(b), 153B, 153C, 153D, 158BG, 292BCentral Excise Act, 1944 — Section 37BRight to Information Act, 2005 — Section 7(1)
Tribunals and Commissions26 Jul 2023Dismissed/Allowed
ACIT Vs Mitsui & Co. India Pvt.Ltd.,
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0082
Income Tax Rules, 1962 — Rule 8D, 8D(ii), 8D(iii)Income Tax Act, 1961 — Section 2(31), 14A, 37(1), 40(a)(i), 143(3), 144C(5)
Tribunals and Commissions26 Jul 2023Allowed
DCM Shriram Industries Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0081
Income Tax Act, 1961 — Section 28, 41, 41(1), 69C, 132, 132(4), 133A, 143(3), 153A(2), 153C
Tribunals and Commissions26 Jul 2023Allowed
M/S. Niraguna Balik Satsang Mandal (India) Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0080
Income Tax Act, 1961 — Section 11(1), 69, 132, 143(3), 153A, 271(1)(c)
Tribunals and Commissions26 Jul 2023Dismissed
DCIT Vs S. M/S.Telecommunication Consultants India Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0079
Income Tax Act, 1961 — Section 32(1)(ii), 143(3)
Tribunals and Commissions26 Jul 2023Dismissed
A.C.I.T Vs M/S Cosmo Films Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0078
Income Tax Act, 1961 — Section 10B, 43(1)
Tribunals and Commissions26 Jul 2023Allowed
Ball Beverage Packaging (India) Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0077
Income Tax Act, 1961 — Section 40(a)(i), 43A, 143(3), 195
Tribunals and Commissions25 Jul 2023Allowed
Hitesh Bokadia Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0066
Income Tax Act, 1961 — Section 44AB, 250
Tribunals and Commissions25 Jul 2023Allowed
Global Research Forum On Diaspora And Transnationalism Vs CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0065
Income Tax Act, 1961 — Section 12A(1)(ac)(iii)Foreign Contribution (Regulation) Act, 2010 — Section 2(1)(h)
Tribunals and Commissions25 Jul 2023Allowed
Goodrich Carbohydrates Ltd Vs ADIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0064
Income Tax Act, 1961 — Section 143(1)
Tribunals and Commissions25 Jul 2023Allowed
Omvir Mehta Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0063
Income Tax Act, 1961 — Section 144, 147, 148, 151, 234A, 234B, 271(1)(b), 271(1)(c)
Tribunals and Commissions25 Jul 2023Allowed
Vinod Kumar Garg Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0062
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 142(1), 143(2)
Tribunals and Commissions25 Jul 2023Allowed
We Are Voices Entertainment Inc Vs DCIT (Intl.Tax.)
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0061
Income Tax Act, 1961 — Section 5(2), 9, 9(1)(vii), 14, 56, 56(1), 143(3), 144C, 144C(13), 195, 234A, 234B, 234C, 270A
Tribunals and Commissions25 Jul 2023Dismissed
ACIT Vs M/S. Alnoor Exports
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0060
Income Tax Act, 1961 — Section 9, 9(1), 9(1)(vii), 40, 40(a)(i), 40A(2)(b), 195
Tribunals and Commissions24 Jul 2023Allowed
Relx Inc. Vs ITO Ward,
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0059
Income Tax Act, 1961 — Section 9(1)(vii), 115A, 142(1), 143(2), 143(3), 263, 263(1)Copyright Act, 1957 — Section 2(o)
Tribunals and Commissions21 Jul 2023Dismissed
Caddie Hotels Pvt. Ltd Vs P.C.I.T/DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0098
Income Tax Rules, 1962 — Rule 11UA, 110, 110(b), 110(i)Income Tax Act, 1961 — Section 56(2)(viib)