Tribunals and Commissions01 Aug 2023Allowed
Dariyav Singh Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0010
Income Tax Act, 1961 — Section 154
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 236 of 388
Tribunals and Commissions01 Aug 2023Partly Allowed
Balaji Tirupati Buildcon Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 194A
Tribunals and Commissions01 Aug 2023Allowed
JCIT(OSD) Vs Sistema Shyam Teleservices Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0001
Income Tax Act, 1961 — Section 154, 194H, 201, 201(1), 201(1A), 220(2), 271C
Tribunals and Commissions31 Jul 2023Allowed
M/S Rivet Electricals Pvt. Ltd. Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0097
Income Tax Act, 1961 — Section 142(1), 143(3), 144, 144B, 250, 263, 271(1)(b), 271(1)(h)
Tribunals and Commissions31 Jul 2023Allowed
Shafa Home Vs Income-Tax Officer (Exemption)
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0096
Wealth-Tax Rules, 1957 — Rule 17Income Tax Act, 1961 — Section 11, 11(1), 11(2), 11(5), 12, 13, 13(9), 119(2)(b), 139, 139(1), 143(3)
Tribunals and Commissions31 Jul 2023Allowed
Muqeem Ahmad Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0095
Income Tax Act, 1961 — Section 144, 147, 271(1)(c)
Tribunals and Commissions31 Jul 2023Allowed
Major Suresh Yadav (Retd.) Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0094
Income Tax Act, 1961 — Section 139, 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148, 234A, 234B, 234C, 292BB
Tribunals and Commissions31 Jul 2023Dismissed
Fabindia Overseas Pvt. Ltd. Vs JCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0093
Income Tax Act, 1961 — Section 32, 40(a)(ia), 48, 197A, 197A(1F), 234C
Tribunals and Commissions31 Jul 2023Allowed
M/S Jupiter International Import Export India Ltd. Vs PCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0092
Wealth-Tax Rules, 1957 — Rule 11UAIncome Tax Act, 1961 — Section 43CA, 56(vii)(a), 143(3), 263
Tribunals and Commissions31 Jul 2023Dismissed
Income Tax Officer Vs M/S. ASB Developers Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0091
Income Tax Act, 1961 — Section 37, 37(1), 143(3)
Tribunals and Commissions31 Jul 2023Dismissed
Dy. Commissioner Of Incometax Vs Gun Nidhi Dalmia
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0090
Wealth-Tax Rules, 1957 — Rule 1DIncome Tax Act, 1961 — Section 2(22B), 48(1), 55(2)(b), 55(2)(b)(i)
Tribunals and Commissions31 Jul 2023Allowed
Aircon Beibars (FZE) Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0089
Income Tax Act, 1961 — Section 9(1)(vi)Companies Act, 2013 — Section 279
Tribunals and Commissions28 Jul 2023Partly Allowed
M/S. Garv Associates Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0088
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions28 Jul 2023Dismissed
ITO Vs M/S. Alfa Contech Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0087
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69, 131, 133(6)
Tribunals and Commissions28 Jul 2023Partly Allowed
DCIT Vs Anita Singhal
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0086
Income Tax Act, 1961 — Section 54F, 132, 139(1), 142(1), 143(1), 143(2), 143(3), 153A
Tribunals and Commissions27 Jul 2023Dismissed
Income Tax Officer (E) Vs Sharda Institute Of Indian Management Research Foundation Trust
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0076
Income Tax Act, 1961 — Section 10(23C), 11, 11(1), 11(1)(a), 11(6), 12, 12A, 12AA, 13, 32, 32(1), 143(3)
Tribunals and Commissions27 Jul 2023Dismissed
Reloy Shield Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0075
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(iv), 36(1)(va), 43B, 43B(b), 44AB, 143(1), 143(1)(a), 143(1)(a)(iv)
Tribunals and Commissions27 Jul 2023Allowed
Ram Narayan Contractor Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0074
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 129, 143(3), 144, 271, 271(1)(c), 272, 272B, 274
Tribunals and Commissions27 Jul 2023Dismissed
DCIT Vs M/S Ginni Gold Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0073
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40(a)(ia), 41(1), 68, 143(3), 250, 251(1)(a), 251(2)
Tribunals and Commissions27 Jul 2023Allowed
RITS Jewellers Pvt. Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0072
Income Tax Act, 1961 — Section 133(6), 142(1), 143(2), 143(3), 263, 263(1)