COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 234 of 388

Tribunals and Commissions14 Aug 2023Partly Allowed

SAIF II-SE Investments Mauritius Limited Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0043

Income Tax Act, 1961 — Section 10(34), 142(1), 143(2), 143(3), 144C(13), 234A, 234B, 270A

Tribunals and Commissions14 Aug 2023Allowed

GE Precision Healthcare LLC Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0042

Income Tax Act, 1961 — Section 2(13), 9(1)(vi), 9(1)(vii), 56, 56(1), 115A, 143(3), 144C(13)

Tribunals and Commissions14 Aug 2023Dismissed

ACIT Vs M/S. Rishi Infratach Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0041

Income Tax Act, 1961 — Section 68, 131, 143(3)

Tribunals and Commissions14 Aug 2023Allowed

Trak Services (P) Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0040

Income Tax Act, 1961 — Section 12B(2), 48

Tribunals and Commissions14 Aug 2023Allowed

Varsha Gupta Vs ITO

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0039

Income Tax Act, 1961 — Section 143(1), 154

Tribunals and Commissions11 Aug 2023Partly Allowed

Rkd Financial Service Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0016

Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(3), 144B

Tribunals and Commissions11 Aug 2023Partly Allowed

M/S. Santosh Gems N Jewels Vs DCIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0015

Income Tax Act, 1961 — Section 133A, 143(1), 143(3)

Tribunals and Commissions11 Aug 2023Partly Allowed

Sharda Nigam Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0014

Income Tax Act, 1961 — Section 69C, 143(3), 144B, 147, 148

Tribunals and Commissions11 Aug 2023Allowed

Vatika Hotels Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0013

Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1)(c), 274

Tribunals and Commissions10 Aug 2023Allowed

FIL India Business & Research Services Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0018

Income Tax Act, 1961 — Section 143(1), 250

Tribunals and Commissions10 Aug 2023Partly Allowed

Majestic Properties Pvt. Ltd. Vs Pr.CIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0017

Income Tax Act, 1961 — Section 37, 43B, 44AB, 139(1), 143(3), 263, 271B

Tribunals and Commissions09 Aug 2023Allowed

Captive Commerce Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0026

Income Tax Act, 1961 — Section 143(3), 147, 148, 148(1), 148(2)

Tribunals and Commissions09 Aug 2023Dismissed

Shree Krishna Jewellers Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0025

Income Tax Act, 1961 — Section 40A(3), 131, 147

Tribunals and Commissions09 Aug 2023Allowed

Aero Club Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0024

Income Tax Rules, 1962 — Rule 10(BXT)Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 2(24)(x), 36(1)(5a), 92CA(1), 92CA(2), 92CA(3), 139(1), 143(2), 143(3), 144B, 144C, 144C(3), 144C(5), 144C(13), 153, 153B, 254, 270A

Tribunals and Commissions09 Aug 2023Allowed

Late Smt. Shanti Devi Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0023

Income Tax Act, 1961 — Section 153A, 271, 271AAA, 271(1)(c), 274

Tribunals and Commissions09 Aug 2023Allowed

Trishla Buildtech Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0022

Income Tax Act, 1961 — Section 37(1), 68, 132, 133A, 143(1), 143(2), 143(3), 147, 148

Tribunals and Commissions09 Aug 2023Dismissed

M/S Vipul Infracon Pvt. Ltd Vs Addl. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0021

Income Tax Act, 1961 — Section 37(1)

Tribunals and Commissions09 Aug 2023Dismissed

DCIT Vs Religare Arts Initiative Ltd

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0020

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 14A, 37, 37(1), 40A(2)(b), 143(3), 194I

Tribunals and Commissions09 Aug 2023Dismissed

Neha Jewellers Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0019

Income Tax Act, 1961 — Section 68, 115BBE, 133(6), 139(1), 142(1), 142(3), 143(2), 147, 148, 153A

Tribunals and Commissions08 Aug 2023Allowed

Fulcrum Alm Solutions Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0031

Income Tax Act, 1961 — Section 43B, 143(3), 234A, 234B, 234C, 271(1)(c)