COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 232 of 388

Tribunals and Commissions28 Aug 2023Allowed

ACIT Vs Brys Resorts Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0080

Income Tax Act, 1961 — Section 68, 132, 142(1), 143(2), 144, 153C, 153D, 234B
Tribunals and Commissions28 Aug 2023Allowed

Vipin Sharma Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0079

Income Tax Act, 1961 — Section 2(2)(e), 143(2), 143(3), 147, 148, 153A, 153A(1)(a)
Tribunals and Commissions25 Aug 2023Allowed

Zoom Developers SEZ [Indore] Pvt. Ltd Vs A.C.I.T.

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0104

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 132, 132A, 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 153C(1)
Tribunals and Commissions25 Aug 2023Allowed

Pradeep Bansal Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0083

Income Tax Act, 1961 — Section 143(3), 144C(3), 144C(5), 144C(13), 234D
Tribunals and Commissions25 Aug 2023Partly Allowed

Jagdamba Optics Pvt. Ltd Vs Dy .C.I.T.

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0082

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 36, 43, 68, 115BBE, 143(3)
Tribunals and Commissions25 Aug 2023Dismissed

ACIT Vs BTL Holding Ltd.

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0081

Income Tax Act, 1961 — Section 24(b), 68, 132, 132A, 139, 139(1), 143(1), 143(1)(a), 143(2), 143(3), 147, 148, 153A, 153A(1), 153(1)(a), 153B, 153C, 263
Tribunals and Commissions25 Aug 2023Allowed

Gajender Singh Jadon Vs Asst. CIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0077

Code of Civil Procedure, 1908 — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 20Income Tax Act, 1961 — Section 33B, 63(1), 142(1), 144, 147, 148, 250, 271(1)(b), 282(1)
Tribunals and Commissions25 Aug 2023Dismissed

ACIT Vs Prem Singla

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0076

Income Tax Act, 1961 — Section 132, 132A, 147, 148, 153A
Tribunals and Commissions25 Aug 2023Dismissed

Redhu Farms Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0075

Insolvency and Bankruptcy Code, 2016 — Section 14(1), 17, 18, 18(1)(f)
Tribunals and Commissions24 Aug 2023Partly Allowed

Automation Anywhere Inc. Vs DCIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0067

Income Tax Rules, 1962 — Rule 10(i), 10(ii)Income Tax Act, 1961 — Section 133(6), 143(3), 144C(13)
Tribunals and Commissions23 Aug 2023Allowed

Shalini Gupta Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0064

Income Tax Act, 1961 — Section 69, 139, 144C(13), 147, 148, 271(1)(c), 271F
Tribunals and Commissions23 Aug 2023Dismissed

Anil Kumar Kansal Vs ITO

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0063

Income Tax Act, 1961 — Section 48, 50C, 142(1), 148, 149