Tribunals and Commissions23 Aug 2023Dismissed
Naresh Kumar Sharma Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0062
Income Tax Act, 1961 — Section 142(1), 143(2), 144C(13), 147, 148, 151, 195, 234A, 234B, 234C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 233 of 388
Tribunals and Commissions23 Aug 2023Dismissed
DCIT Vs State Trading Corporation India Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0061
Income Tax Act, 1961 — Section 14A
Tribunals and Commissions23 Aug 2023Allowed
M/S. Spicejet Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0060
Income Tax Act, 1961 — Section 10(15A), 37(1), 40(a)(i), 40(a)(ia), 43A, 90, 143(3)
Tribunals and Commissions23 Aug 2023Allowed
Mannu Bhatia Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0059
Income Tax Act, 1961 — Section 69, 142(1), 144, 144C, 144C(13), 147, 148, 234A, 234B
Tribunals and Commissions22 Aug 2023Dismissed
Perfect Arts Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0066
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(iv), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions22 Aug 2023Allowed
INPHOG Research Foundation Vs CIT(E)
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0065
Income Tax Act, 1961 — Section 12AB, 80G
Tribunals and Commissions22 Aug 2023Dismissed
DCIT Vs Noni Farms P. Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0058
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 132(4), 153A
Tribunals and Commissions22 Aug 2023Partly Allowed
Honda Motorcycle And Scooter India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0057
Income Tax Act, 1961 — Section 37, 37(1), 40a(ii), 43B, 80G, 80JJAA, 80JJAA(3), 92CA, 143, 143(1), 143(3), 270ACompanies Act, 1956 — Section 135(5)
Tribunals and Commissions21 Aug 2023Allowed
Central Bank Of India Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0056
Income Tax Act, 1961 — Section 154, 200A
Tribunals and Commissions21 Aug 2023Dismissed
ACIT Vs M/S Dharitrimaa Urja Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0055
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viib)Insolvency and Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions21 Aug 2023Partly Allowed
Sunil Singhal Vs Asst. CIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0054
Income Tax Act, 1961 — Section 69A, 143(3), 153D
Tribunals and Commissions18 Aug 2023Partly Allowed
Dy.CIT Vs M/S UK India Business Council India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0049
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(iii), 36(1)(vii), 36(va), 43B, 43B(b), 143(3)
Tribunals and Commissions18 Aug 2023Dismissed
DCIT Vs M/S VKS PROPERTIES P. LTD.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0048
Income Tax Act, 1961 — Section 68, 143(3), 153A, 153C
Tribunals and Commissions18 Aug 2023Dismissed
ACIT Vs M/S. Omaxe Forest SPA And Hills Developers Ltd
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0047
Income Tax Act, 1961 — Section 68
Tribunals and Commissions18 Aug 2023Dismissed
ACIT Vs M/S. Shiv Naresh Sports Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0046
Income Tax Act, 1961 — Section 36(1)(vii), 44AB, 44AD, 127, 131(1), 132, 133A, 133(6), 139, 142(1), 143(3), 144, 145(3)
Tribunals and Commissions17 Aug 2023Allowed
Rakesh Kumar Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0053
Income Tax Act, 1961 — Section 143(3), 147, 147(b), 148, 148(2), 151, 234B, 234C
Tribunals and Commissions17 Aug 2023Partly Allowed
Satya Pal Gupta Vs Asst.CIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0052
Income Tax Act, 1961 — Section 44AB, 80IB(10), 143(3), 144, 145, 145(3)
Tribunals and Commissions17 Aug 2023Allowed
Devender Mavi Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0051
Income Tax Act, 1961 — Section 68, 144, 147, 148, 271(1)(C)
Tribunals and Commissions17 Aug 2023Allowed
Ekta Garg Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0050
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69, 142(1)
Tribunals and Commissions16 Aug 2023Allowed
Oriental Insurance Co. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0044
Income Tax Act, 1961 — Section 143(3), 271(1)(c)