Tribunals and Commissions20 Jun 2023Allowed
Fujitsu Consulting India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0084
Income Tax Act, 1961 — Section 92CE, 143(3), 234A, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 243 of 388
Tribunals and Commissions20 Jun 2023Allowed
Igroup Infotech India Pvt Ltd Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0083
Income Tax Act, 1961 — Section 9(1)(vi), 40(a)(i), 195
Tribunals and Commissions20 Jun 2023Allowed
Dassault Systems India Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0082
Income Tax Rules, 1962 — Rule 10B(1)(e)(iii), 100Income Tax Act, 1961 — Section 92CA(3), 92D, 139(1), 143(3), 144C(1), 271(1)(c)
Tribunals and Commissions20 Jun 2023Allowed
M/S Coronet Hotel Services & Suppliers Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0081
Income Tax Act, 1961 — Section 44AB, 142(1), 194I, 194(1), 250, 271(1)(c)
Tribunals and Commissions20 Jun 2023Dismissed
ACIT Vs M/S ECE Industries Ltd
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0080
Income Tax Act, 1961 — Section 2(47(v), 45, 48, 48(i), 53, 55A, 132, 133A, 133(6), 142(2), 143(3)
Tribunals and Commissions20 Jun 2023Partly Allowed
ERNST & Young U.S. LLP Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0079
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 9, 9(1)(vii), 40(a)(i), 40(a)(ia), 115A, 143(2), 143(3), 144C(13), 192, 195
Tribunals and Commissions19 Jun 2023Partly Allowed
Verint Systems (India) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0087
Income Tax Act, 1961 — Section 115JB, 143(3), 154
Tribunals and Commissions19 Jun 2023Dismissed
Ritu Mishra Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0085
Income Tax Rules, 1962 — Rule 31ACBIncome Tax Act, 1961 — Section 24(b), 40(a)(ia), 139, 142(1), 143(1), 143(2), 144, 145(2), 145(3), 192B, 194I, 201(1), 250, 250(6), 271(1)(c)
Tribunals and Commissions19 Jun 2023Partly Allowed
Dhanya Promoters Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0071
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 37(1), 43B, 139(1), 143(1), 143(1)(a)
Tribunals and Commissions19 Jun 2023Dismissed
A.C.I.T. Vs M/S Shahi Exports Pvt Ltd
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0070
Income Tax Act, 1961 — Section 2(24)(xviii)
Tribunals and Commissions19 Jun 2023Dismissed
Sapna Gupta Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0069
Income Tax Act, 1961 — Section 142(1), 143(3), 147, 148, 151, 263, 263(2)
Tribunals and Commissions19 Jun 2023Allowed
Saloni Naran Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0068
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 90, 142(2), 142(2A), 143, 143(3), 144, 152(2A), 153(1)(a), 153(1)(b), 153A, 153B, 271(1)(c)
Tribunals and Commissions16 Jun 2023Dismissed
Addl. CIT Vs M/S. Dcm Shriram Limited
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0110
Income Tax Act, 1961 — Section 80IB(BA), 143(2), 143(3)
Tribunals and Commissions16 Jun 2023Partly Allowed
Madhva Home Décor Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0109
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 251(1)
Tribunals and Commissions16 Jun 2023Allowed
JCIT Vs India Iron & Steel Co. Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0029
Tribunals and Commissions16 Jun 2023Allowed
ITO Vs Rajeshwari
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0027
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions16 Jun 2023Allowed
Saamag Developers Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0026
Income Tax Act, 1961 — Section 2(22)(e), 143(3)
Tribunals and Commissions16 Jun 2023Dismissed
Acit Vs M/S. Ansal Condominium Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0025
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(18), 2(24), 14A, 47(via), 47(vic), 47(vicb), 47(vid), 47(vii), 49, 56, 56(2), 56(2)(vii), 56(2)(viia), 143(2)
Tribunals and Commissions15 Jun 2023Dismissed
Reverse Logistics Company Pvt. Ltd Vs Pr. CIT-7
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0008
Income Tax Act, 1961 — Section 56(2)(viib), 68, 143(3), 263Insolvency and Bankruptcy Code, 2016 — Section 14, 33(1)(a), 33(5), 33(6), 33(7)
Tribunals and Commissions15 Jun 2023Dismissed
ACIT Vs Reverse Logistics Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0007
Income Tax Act, 1961 — Section 143(3)Insolvency and Bankruptcy Code, 2016 — Section 14, 33(1)(a), 33(5), 33(6), 33(7)