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Income Tax Appellate Tribunal judgments

7,758 judgments · page 247 of 388

Tribunals and Commissions30 May 2023Dismissed

C & C Constructions Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0117

Income Tax Act, 1961 — Section 2(24), 2(24)(x), 24(a), 36(1)(va), 43B, 139(1), 143(1), 143(1)(ii), 143(1)(iv), 143(1)(a)(ii), 143(1)(a)(iv), 143(2), 143(3)Payment of Wages Act, 1936 — Section 5
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Tribunals and Commissions30 May 2023Allowed

DCIT Vs DEC Property Management (India) Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0116

Income Tax Act, 1961 — Section 2(24)(x), 24(a), 36, 36(1)(va), 43B, 43B(b), 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(iv), 143(1)(a)(ii), 143(1)(a)(iv), 143(3)Payment of Wages Act, 1936 — Section 5
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Tribunals and Commissions30 May 2023Dismissed

Rama Pashu Aahar (P) Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0100

Income Tax Act, 1961 — Section 131, 133, 119, 143(3), 144C(13), 147, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
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Tribunals and Commissions29 May 2023Allowed

Adaab Hotels Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0120

Income Tax Rules, 1962 — Rule 3(7)(i)Income Tax Act, 1961 — Section 17, 36(1)(iii), 148, 245HA, 251
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Tribunals and Commissions29 May 2023Dismissed

DCIT Vs M/S. Wahid Sandhar Sugars Ltd

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0105

Income Tax Rules, 1962 — Rule 8D(2)(iii)Income Tax Act, 1961 — Section 2(1A), 10(1), 41, 41(1), 143(3)
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Tribunals and Commissions26 May 2023Dismissed

ACIT Vs Godaddy.Com LLC

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0091

Income Tax Act, 1961 — Section 9(1)(vi), 14A, 143(3), 144C(13), 260A, 271(1)(c), 274
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