COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 249 of 388

Tribunals and Commissions23 May 2023Dismissed

Income Tax Officer Vs M/S Appealing Infrastructure Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0070

Income Tax Rules, 1962 — Rule 11UA, 11UA(2)Income Tax Act, 1961 — Section 56, 56(2)(viib), 57(2)(viib)Companies Act, 2013 — Section 42

Tribunals and Commissions23 May 2023Dismissed

A.C.I.T. Vs Bsbk Engineers Pvt Ltd

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0069

Income Tax Act, 1961 — Section 50BCompanies Act, 1956 — Section 391, 392, 393, 394

Tribunals and Commissions23 May 2023Allowed

DCIT Vs BSL Ltd

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0068

Income Tax Act, 1961 — Section 143(3), 263

Tribunals and Commissions22 May 2023Allowed

Zila Sahkari Bank Ltd., Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0099

Income Tax Act, 1961 — Section 10, 10(34), 32, 69, 80P(2)(d), 115BBE, 115O, 143(3)

Tribunals and Commissions22 May 2023Allowed

Fashionable Attire (P) Ltd Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0098

Income Tax Act, 1961 — Section 143(3), 145, 145(3), 153A, 153C, 153D, 234B

Tribunals and Commissions22 May 2023Partly Allowed

HT Mobile Solutions Limited Vs JCIT (OSD)

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0097

Income Tax Act, 1961 — Section 4, 66A(2), 190(1), 194A, 194C, 194I, 194J, 195(2), 197, 201(1), 201(1A)

Tribunals and Commissions22 May 2023Allowed

M/S. Denso Ten Minda India Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0067

Income Tax Act, 1961 — Section 80JJAA, 92E, 115JB, 143(1), 143(3), 250, 270A(1)

Tribunals and Commissions22 May 2023Partly Allowed

Ram Kishan Vs ITO

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0066

Income Tax Act, 1961 — Section 69A

Tribunals and Commissions22 May 2023Dismissed

M/S Vs Rubber Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0065

Income Tax Act, 1961 — Section 2(24)(X), 36(1)(iv), 36(1)(va), 37, 43B, 139(1), 143(1)

Tribunals and Commissions22 May 2023Allowed

Mohammad Daud Vs ITO

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0064

Income Tax Act, 1961 — Section 44AB, 139(1), 142(1), 144, 271B, 273B

Tribunals and Commissions19 May 2023Dismissed

Paramount Impex Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0054

Income Tax Act, 1961 — Section 14A, 40A(2)(b), 143(3), 144, 145(5)

Tribunals and Commissions19 May 2023Dismissed

Vishal Nagpal Vs Pr.CIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0053

Income Tax Act, 1961 — Section 133A, 143(3), 263

Tribunals and Commissions19 May 2023Dismissed

Ramesh Nagpal Vs Pr.CIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0052

Income Tax Act, 1961 — Section 143(3), 263

Tribunals and Commissions19 May 2023Allowed

Minaketan Samal Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0051

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 80C, 80G, 250, 271(1)(C)

Tribunals and Commissions18 May 2023Allowed

Ankit Kapoor Vs JCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0050

Income Tax Act, 1961 — Section 40A(3), 68, 133(6), 143(3), 246A

Tribunals and Commissions18 May 2023Dismissed

DCIT Vs M/S. Dharampal Satyapal Limited

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0049

Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 40A(3), 115JB, 143(3), 144C(4), 153A, 271(1)(c)

Tribunals and Commissions18 May 2023Partly Allowed

Arun Kumar Aggarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0048

Income Tax Act, 1961 — Section 133(6), 143(3), 147, 148, 151, 271(1)(c)

Tribunals and Commissions18 May 2023Allowed

Lenient Consultants P. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0047

Income Tax Act, 1961 — Section 68, 115BBE, 131(1A), 132(1), 142(1), 144, 153A, 153D, 234B, 234C, 271(1)(c)

Tribunals and Commissions18 May 2023Dismissed

Sumer Chand Jain Vs ITO

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0046

Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 151(1)

Tribunals and Commissions18 May 2023Partly Allowed

Sangeeta Devi Jhunjhunwala Vs ITO

Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0045

Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 131, 142(1), 143(1), 143(2), 143(3)Securities and Exchange Board of India Act, 1992 — Section 15I