Tribunals and Commissions11 May 2023Allowed
Narender Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0034
Income Tax Act, 1961 — Section 132(4), 143, 147, 148, 151, 153C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 251 of 388
Tribunals and Commissions11 May 2023Allowed
Mohd. Jawed Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0033
Income Tax Act, 1961 — Section 144, 147, 271(1)(c)
Tribunals and Commissions11 May 2023Allowed
M/S. Reliable Educational Alliance Society Vs Commissioner Of Income Tax (Exemption),
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0032
Income Tax Act, 1961 — Section 11, 12AA, 142(1), 143(3), 263
Tribunals and Commissions11 May 2023Partly Allowed
Asst. CIT Vs M/S Thales DIS India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0031
Income Tax Rules, 1962 — Rule 46A, 46A(1)Income Tax Act, 1961 — Section 46A(1), 92CA, 92CA(3), 92(3)
Tribunals and Commissions10 May 2023Allowed
PHI Seeds Private Limited Vs Addl. Commissioner Of Income Tax
Income Tax Appellate Tribunal ·
Income Tax Act, 1961 — Section 2(1A), 10, 271(1)(c)
Tribunals and Commissions10 May 2023Allowed
HCL Comnet Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0020
Income Tax Rules, 1962 — Rule 37BA, 37BA(3)(ii)Income Tax Act, 1961 — Section 139(5), 143(3), 190, 191, 198, 199, 254(2), 271(1)(c)
Tribunals and Commissions10 May 2023Allowed
M/S Finesse International Design Pvt. Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0019
Income Tax Act, 1961 — Section 37, 132, 132(4), 139(1), 143(3), 153A, 250
Tribunals and Commissions10 May 2023Allowed
UFO Moviez India Limited Vs Asst.CIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0018
Income Tax Rules, 1962 — Rule 8D, 8D(1), 8D(2), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 143(3)
Tribunals and Commissions10 May 2023Allowed
M/S. Religare Enterprise Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0017
Income Tax Rules, 1962 — Rule 8D, 8D(2)(i), 8D(2)(iii)Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 10(34), 14A, 35B(J)(b)(iv), 37, 254(1), 255(5)
Tribunals and Commissions10 May 2023Allowed
Ishvakoo Grand Plaza Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0016
Income Tax Act, 1961 — Section 2(14), 2(47), 2(47)(i), 2(47)(ii), 45, 48, 142(1), 143(2), 143(3), 234D, 271(1)(c)Transfer of Property Act, 1882 — Section 6(e)
Tribunals and Commissions10 May 2023Dismissed
JCIT (OSD) Vs M/S. Religare Health Insurance Co. Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0015
Income Tax Rules, 1962 — Rule 6EIncome Tax Act, 1961 — Section 37
Tribunals and Commissions09 May 2023Dismissed
Income Tax Officer Vs Integra Telecommunication & Software Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0123
Income Tax Act, 1961 — Section 68, 133(6), 142(1), 271(1)(c)
Tribunals and Commissions09 May 2023Dismissed
All Grow Finance & Investment Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0024
Income Tax Act, 1961 — Section 36(1)(iii), 143(3)
Tribunals and Commissions09 May 2023Dismissed
ACIT Vs Surya Roshni Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0023
Income Tax Act, 1961 — Section 68, 132, 132(4), 147, 153A
Tribunals and Commissions09 May 2023Allowed/Dismissed
DCIT Vs PTC India Financial Services Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0022
Income Tax Rules, 1962 — Rule 8D, 8D(2)(i), 8D(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 32, 37(1), 40(a)(i), 143(1), 194C, 194J
Tribunals and Commissions09 May 2023Dismissed
ACIT Vs Surya Global Steel Tubes Ltd.
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0021
Income Tax Act, 1961 — Section 68, 132, 132(4), 143(3), 147, 148, 153A, 260A
Tribunals and Commissions08 May 2023Allowed
M.G. Metalloy Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0124
Income Tax Act, 1961 — Section 68, 132, 143(2), 143(3), 153A, 153D, 271(1)(C), 271AAB
Tribunals and Commissions08 May 2023Dismissed
ACIT Vs Kamal Kapoor
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0030
Income Tax Act, 1961 — Section 148, 151, 151(1)
Tribunals and Commissions08 May 2023Allowed
Rathi Ceramics Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0029
Income Tax Act, 1961 — Section 68, 142(1), 143(2), 143(3), 147, 148, 292B
Tribunals and Commissions08 May 2023Dismissed
ACIT Vs R.J. Corp. Limited
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0028
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14, 132, 132(4), 271AAA, 271AAA(1), 271AAA(2)