Tribunals and Commissions13 Apr 2023Allowed
M/S. Vital Wires Consulting Private Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0023
Income Tax Act, 1961 — Section 194J
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 256 of 388
Tribunals and Commissions12 Apr 2023Dismissed
ACIT Vs Anuj Bansal
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0083
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 69A, 143(3), 145(3), 151, 153A, 153B, 153D
Tribunals and Commissions12 Apr 2023Allowed
Navneet Dutta Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0033
Income Tax Act, 1961 — Section 24, 154
Tribunals and Commissions12 Apr 2023Allowed
M/S. Hindustan Coca-Cola Beverages Pvt. Ltd. Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0032
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 143(2), 143(3), 263
Tribunals and Commissions12 Apr 2023Allowed
UK Grid Solution Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0031
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 9, 9(1)(i), 44BBB, 90(2), 143(3), 144C(13), 234A, 234B, 234CIndian Contract Act, 1872 — Section 182
Tribunals and Commissions11 Apr 2023Partly Allowed
M/S Uni Kohltech Infrastructure Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0017
Tribunals and Commissions11 Apr 2023Dismissed
DCIT Vs M/S. Priapus Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0016
Income Tax Act, 1961 — Section 14A, 36(1)(iii), 57, 57(iii), 143(3)
Tribunals and Commissions11 Apr 2023Partly Allowed
M/S. Bonjour Estates (P) Ltd. Vs PCIT(1)
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0015
Income Tax Act, 1961 — Section 68, 133(6), 139, 143(1), 143(3), 147, 148, 263, 263(2)
Tribunals and Commissions11 Apr 2023Allowed
M/S Sawhney Builders Pvt. Ltd. Vs ACIT (TDS)
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0014
Income Tax Act, 1961 — Section 2(28A), 133A, 194A, 201(1), 201(1A)
Tribunals and Commissions11 Apr 2023Allowed
Vansh Industries Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0013
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions10 Apr 2023Dismissed
M/S Shiv Naresh Sports Pvt. Ltd. Vs Asst. CIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0022
Income Tax Act, 1961 — Section 132, 143(3), 153A, 154
Tribunals and Commissions10 Apr 2023Allowed
Sage International Inc Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0021
Income Tax Rules, 1962 — Rule 128, 128(1)Income Tax Act, 1961 — Section 4, 5, 5(2), 6(3), 6(3)(ii), 8, 9, 90, 91, 115JH(1), 139, 143(3), 144C(13), 234A, 234B, 234C, 270A
Tribunals and Commissions10 Apr 2023Partly Allowed
Raj Kumar Chawla Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0020
Income Tax Act, 1961 — Section 15A, 69A, 143(3), 153A, 153C, 234B, 234C, 271(1)(c)
Tribunals and Commissions10 Apr 2023Partly Allowed
NCR Global Solutions Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0019
Income Tax Act, 1961 — Section 143(3), 144C(5), 144C(13), 195, 234B, 253(1)(d), 270A
Tribunals and Commissions10 Apr 2023Allowed
Avery Dennision (India) Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0018
Income Tax Act, 1961 — Section 92C, 92CA(1), 143(3), 143(3A), 144(13), 234B, 234C
Tribunals and Commissions06 Apr 2023Allowed
Nalini Mahajan Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0062
Income Tax Act, 1961 — Section 28, 28(1), 28(4), 28(va), 55, 55(2), 143(1)
Tribunals and Commissions06 Apr 2023Dismissed
DCIT Vs M/S. Sahara India Limited
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0006
Income Tax Act, 1961 — Section 10(2)(xv), 37(1)
Tribunals and Commissions06 Apr 2023Allowed
M/S. Mitsui Prime Advanced Composites India Pvt. Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0005
Income Tax Rules, 1962 — Rule 10B(e)(iii), 10DIncome Tax Act, 1961 — Section 92, 92C(1), 92C(2), 92C(4), 92CA(3), 92D, 143(3), 144C(3), 271(1)(c)
Tribunals and Commissions06 Apr 2023Dismissed
Dy. Commissioner Of Income Tax Vs Anjali Mittal
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0004
Income Tax Act, 1961 — Section 54F, 54F(1)(b), 69A, 133A
Tribunals and Commissions06 Apr 2023Partly Allowed
Dy. Commissioner Of Income Tax Vs M/S. Hanon Climate Systems India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0003
Income Tax Act, 1961 — Section 32(1), 35(2AB), 36(1)(a), 143(3), 271(1)(c)