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Income Tax Appellate Tribunal judgments

7,758 judgments · page 227 of 388

Tribunals and Commissions25 Sept 2023Dismissed/Allowed

Arunima Adcon Services Pvt Ltd Vs A.C.I.T

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0075

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(14), 10(38), 143(3), 271(1)(c)
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Tribunals and Commissions25 Sept 2023Dismissed

DCIT Vs M/S. Globe Capital Market Limited

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0074

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(x), 56(2)(vii), 56(2)(viia), 132, 143(1), 143(3), 153A
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Tribunals and Commissions25 Sept 2023Allowed

Gurpreet Singh Dhillon Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0072

Income Tax Act, 1961 — Section 23, 23(1)(a), 23(1)(b), 24, 24(a), 28(iv), 251(2)
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Tribunals and Commissions25 Sept 2023Allowed

Little Fairy Limited Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0071

Income Tax Act, 1961 — Section 92CA(3), 115A, 143(3), 144C, 144C(1), 144C(13), 144C(15), 144C(15)(b)(ii), 153(1)
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Tribunals and Commissions21 Sept 2023Dismissed

ITO Vs Roshan Lal Sharma

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0070

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 80C, 143(1), 144
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Tribunals and Commissions21 Sept 2023Dismissed

DCIT Vs SRS Real Estate Limited

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0057

Income Tax Act, 1961 — Section 68, 132(1)(A), 139, 143(3), 147, 148, 149, 151, 153, 153(1)(b), 153A(1)(b), 153A
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Tribunals and Commissions20 Sept 2023Allowed

Kanchan Aastha Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0051

Delhi Stamp (Prevention Of Undervaluation Of Instruments) Rules, 2018 — Rule 4Income Tax Act, 1961 — Section 69, 132, 133A, 153A
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