Tribunals and Commissions10 Oct 2023Allowed
DCIT Vs M.G. Metalloy Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0023
Income Tax Act, 1961 — Section 68, 133(6), 274, 291(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 225 of 388
Tribunals and Commissions10 Oct 2023Dismissed
Acumen Infrastructure Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0022
Income Tax Act, 1961 — Section 68, 69, 132, 143(3), 153C, 234A, 234B
Tribunals and Commissions09 Oct 2023Dismissed
DCIT Vs M/S. Glaze Trading India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0021
Income Tax Act, 1961 — Section 40(a)(ia), 68, 133(6)
Tribunals and Commissions09 Oct 2023Dismissed
AAA Teleshopping Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0020
Income Tax Act, 1961 — Section 37, 143(3)
Tribunals and Commissions09 Oct 2023Dismissed
Co. Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0019
Income Tax Act, 1961 — Section 69, 69C, 133(6), 142(1), 143(2), 147, 148, 151
Tribunals and Commissions09 Oct 2023Allowed
Mistral Airconditioning Services
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0018
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions09 Oct 2023Dismissed
ACIT Vs Lifestyle Probuild Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0017
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(a), 11UA(2)(b), 11UA(1)(C)(c)Income Tax Act, 1961 — Section 56(2), 56(2)(vii)(b), 131
Tribunals and Commissions09 Oct 2023Partly Allowed
Rakesh Janghu Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0016
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 36(xva), 43B, 44AB, 139(1), 143(1), 143(1)(a), 154, 234A, 234B, 234C
Tribunals and Commissions06 Oct 2023
Bhushan Kumar Gupta Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0015
Income Tax Act, 1961 — Section 269
Tribunals and Commissions06 Oct 2023Allowed
M/S. Gudwala & Sons Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0013
Income Tax Act, 1961 — Section 44AB, 69A, 115BBE, 131, 132, 133(6), 139(1), 143(3), 251(2)
Tribunals and Commissions06 Oct 2023Allowed
Ashok Kumar Chopra Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0012
Income Tax Act, 1961 — Section 68, 69A, 251(2)
Tribunals and Commissions06 Oct 2023Allowed
Ankit Jain Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0011
Income Tax Act, 1961 — Section 69A, 143(3), 147, 153C, 153D, 156, 263
Tribunals and Commissions06 Oct 2023Partly Allowed
ACIT Vs M/S Delmos Aviation Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0010
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(34), 14A, 40A(2)(b), 41, 41(1), 68, 143(3)
Tribunals and Commissions05 Oct 2023Partly Allowed
Anoop Kumar Gupta Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0014
Income Tax Act, 1961 — Section 10(38), 68, 132, 132(4), 132A, 133A, 139(1), 143(2), 143(3), 144, 153A, 153B, 153C, 271(1)(c)
Tribunals and Commissions05 Oct 2023Allowed
Sumer Chand Verma (HUF) Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0009
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 145A, 145(3)
Tribunals and Commissions05 Oct 2023Partly Allowed
Universal Energies Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0008
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 37, 40(a)(ia), 43B, 68, 143(1), 143(3), 154
Tribunals and Commissions05 Oct 2023Allowed
M/S Welgrow Hotels Concepts (P) Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0007
Income Tax Act, 1961 — Section 194C, 194I, 201(1), 201(1A)
Tribunals and Commissions05 Oct 2023Dismissed
ACIT(OSD) Vs S. S. Gas Lab Asia P. Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0006
Income Tax Act, 1961 — Section 10B, 139(1), 139(5), 143(3), 147, 148
Tribunals and Commissions05 Oct 2023Dismissed
ACIT Vs M/S Earth Stone Holding (Two) Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0005
Companies Act, 1956 — Section 106, 107Income Tax Act, 1961 — Section 10(34), 115O
Tribunals and Commissions05 Oct 2023Partly Allowed
M/S. Tata Power Delhi Distribution Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0004
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 2(17), 28, 80IA, 115JB, 143(3), 234B, 234C, 271(1)(c)Electricity (Supply) Act, 1948 — Section 5, 57, 57A, 69