Tribunals and Commissions16 Oct 2023Dismissed
ITO Vs Pioneer Polymers Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0049
Income Tax Act, 1961 — Section 36(1)(iii), 143(1), 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 224 of 388
Tribunals and Commissions16 Oct 2023Dismissed
ACIT(08) Vs Sopra India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0048
Income Tax Act, 1961 — Section 37, 37(1), 143(3), 145
Tribunals and Commissions16 Oct 2023Dismissed
Jasmine Anand Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0047
Income Tax Act, 1961 — Section 69A, 69B, 132, 133A, 269ST
Tribunals and Commissions13 Oct 2023Allowed
ACIT Vs M/S DSL Properties Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0040
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 131, 132, 143(3), 251
Tribunals and Commissions13 Oct 2023Dismissed
M/S. Godwin Hospitality Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0037
Income Tax Act, 1961 — Section 68, 69
Tribunals and Commissions13 Oct 2023Partly Allowed
M/S SVP Industries Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0036
Income Tax Act, 1961 — Section 14A, 80AB, 80JJA, 80HH, 80I
Tribunals and Commissions12 Oct 2023Allowed
DCIT Vs Agrozan India P. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0035
Income Tax Rules, 1962 — Rule 10B(1), 10B(4)Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 92CA(3), 143(3)
Tribunals and Commissions12 Oct 2023Dismissed
Prestigious Enterprises Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0034
Income Tax Act, 1961 — Section 60, 68, 143(3), 254
Tribunals and Commissions12 Oct 2023Dismissed
M/S. A And R Buildmart Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0033
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69C, 147, 250
Tribunals and Commissions12 Oct 2023Allowed
Raj Kumar Sharma Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0032
Income Tax Act, 1961 — Section 28, 36(1)(ii), 36(1)(iii), 57(i), 57(iii), 143(3)
Tribunals and Commissions12 Oct 2023Partly Allowed
Deepak Singhal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0031
Income Tax Act, 1961 — Section 68, 69, 69C, 133(6), 143(1), 143(2), 143(3)
Tribunals and Commissions12 Oct 2023Allowed
Anand Kumar Jain Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0030
Income Tax Act, 1961 — Section 68, 271, 271(1)(c), 274
Tribunals and Commissions12 Oct 2023Allowed
Adobe Systems Software Ireland Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0029
Income Tax Rules, 1962 — Rule 10A, 10DIncome Tax Act, 1961 — Section 44BB, 44BBA, 90(2), 115BBE, 142(1), 143(1), 143(2), 143(3), 144C, 144C(13), 270A
Tribunals and Commissions11 Oct 2023Partly Allowed
Income-Tax Officer Vs M/S Creative Techno Solutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0039
Income Tax Act, 1961 — Section 68, 143(2), 147, 148
Tribunals and Commissions11 Oct 2023Partly Allowed
Narendra Kumar Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0028
Income Tax Act, 1961 — Section 36(1)(va), 43B, 44AB, 154, 234A, 234C
Tribunals and Commissions11 Oct 2023Allowed
M/S. Economical Credit & Construction Co. Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0027
Income Tax Act, 1961 — Section 44AD, 69A, 132(1), 143(3), 153A, 153D, 158BC
Tribunals and Commissions11 Oct 2023Partly Allowed
Lalita Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0026
Income Tax Act, 1961 — Section 133(6), 234B
Tribunals and Commissions11 Oct 2023Allowed
Dynasty Construction Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0025
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 68, 133(6)
Tribunals and Commissions11 Oct 2023Partly Allowed
Lata Gupta Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0024
Income Tax Act, 1961 — Section 37, 37(1), 40A(3), 69B, 132, 132(4), 153C, 155A
Tribunals and Commissions10 Oct 2023Allowed
Asst.CIT Vs M/S Satya Realtors Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0038
Income Tax Act, 1961 — Section 68, 132, 132(1), 142(1), 143(3), 153A, 153C, 153D, 271(1)(c), 271AAB