Tribunals and Commissions19 Oct 2023Dismissed
DCIT Vs Bharti Realty Holdings Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0067
Income Tax Act, 1961 — Section 41(4), 43(6), 43(6)(c)(i)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 223 of 388
Tribunals and Commissions19 Oct 2023Allowed
Kanta Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0061
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 150, 153, 153(3)
Tribunals and Commissions19 Oct 2023Allowed
Dy. C.I.T. Vs M/S Comfort Net Traders (I) Pvt Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0060
Income Tax Act, 1961 — Section 133(6)
Tribunals and Commissions19 Oct 2023Partly Allowed
M/S. Tervin Estates P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0059
Income Tax Act, 1961 — Section 142(3), 147, 148, 251, 260A
Tribunals and Commissions18 Oct 2023Allowed
Sai Computers Ltd. Vs Assistant Director Of Income Tax
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0058
Income Tax Rules, 1962 — Rule 12, 12(2), 19ABIncome Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 80JJA, 80JJA(2)(c), 143(1), 143(1a), 143(3)
Tribunals and Commissions18 Oct 2023Partly Allowed
Sumitomo Corporation India Pvt. Ltd. Vs Assessing Officer, DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0057
Income Tax Rules, 1962 — Rule 10BIncome Tax Act, 1961 — Section 92C, 92CA(1), 92CA(3), 92C(3), 143(3), 144B, 144C(10), 144C(13), 234B, 234C
Tribunals and Commissions18 Oct 2023Partly Allowed
Karcher Cleaning Systems Private Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0056
Income Tax Act, 1961 — Section 92CA, 92CA(3), 143(1), 143(2), 143(3), 144C(3), 271(1)(c)
Tribunals and Commissions18 Oct 2023Partly Allowed
Avaya India Pvt. Ltd. Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0055
Income Tax Act, 1961 — Section 92B, 92CA(1), 92CA(3), 92CE, 142(1), 143(1), 143(2), 143(3), 144B, 144C(5), 144C(13), 270A
Tribunals and Commissions18 Oct 2023Allowed
DCIT Vs M/S Sadjyoti Traders Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0041
Income Tax Act, 1961 — Section 68, 153C
Tribunals and Commissions17 Oct 2023Partly Allowed
M/S. Shark Packaging (India) P. Ltd., Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0069
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Rules, 1962 — Rule 8D, 46AIncome Tax Act, 1961 — Section 14A, 46A, 68, 69C, 71, 143(3), 147, 147(1), 148, 253
Tribunals and Commissions17 Oct 2023Allowed
Suresh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0046
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions17 Oct 2023Partly Allowed
Inficare Software Technologies Pvt. Ltd. Vs CIT(Appeals)
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0045
Tribunals and Commissions17 Oct 2023Dismissed
Habitat Housing Finance Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0044
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40(a)(ia), 68, 143(3), 144, 147
Tribunals and Commissions17 Oct 2023Dismissed
M/S Ametek Builtech India Versus Pvt. Ltd. Vs PCIT-1
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0043
Income Tax Act, 1961 — Section 68, 133(6), 142(1), 143(3), 263
Tribunals and Commissions17 Oct 2023Dismissed
ACIT Vs M/S N. M. Industries Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0042
Income Tax Act, 1961 — Section 68, 132, 133A, 143(3), 153A, 153C
Tribunals and Commissions16 Oct 2023Dismissed
DCIT Vs Uniparts India Ltd.
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0054
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 36(1)(iii), 92CA(3)
Tribunals and Commissions16 Oct 2023Partly Allowed
Lal Babu Pandey Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0053
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 30, 36, 37, 37(1), 43B, 143(1), 143(1)(a), 143(1)(a)(i), 143(1)(a)(ii), 143(1)(a)(iv), 143(3), 234B, 234C
Tribunals and Commissions16 Oct 2023Allowed
Parminder Singh Vs ITO
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0052
Income Tax Act, 1961 — Section 68, 133(6), 143(1), 143(3), 147, 148, 151
Tribunals and Commissions16 Oct 2023Allowed
Tapi Jwil JV Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0051
Income Tax Rules, 1962 — Rule 10, 10DIncome Tax Act, 1961 — Section 40A(2), 40A(2)(b), 143(3), 271G, 273B
Tribunals and Commissions16 Oct 2023Partly Allowed
Amadeus IT Group SA Vaish Associates Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0050
Income Tax Act, 1961 — Section 9(1)(vi), 40(a)(i), 44DA, 44C, 143(1), 143(3), 144C(13), 195, 209(1)(d), 234A, 234B, 234C