COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 221 of 388

Tribunals and Commissions01 Nov 2023Allowed

Rhone Associates Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0002

Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 119, 131, 133, 143(2), 143(3), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions31 Oct 2023Dismissed

Vikram Vadhera Vs ITO

Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0084

Income Tax Act, 1961 — Section 68, 69, 131, 143(3), 147, 148
Tribunals and Commissions30 Oct 2023Dismissed

Vivaan Infotel Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0078

Income Tax Act, 1961 — Section 15D(b), 15E, 44AB, 143(3), 145(3), 271, 271(1), 271(1)(c), 271(1)(D), 276C
Tribunals and Commissions30 Oct 2023Allowed

Alstom (Thailand) Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0076

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144C, 144C(13), 195A