Tribunals and Commissions08 Nov 2023Allowed
Serco India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0030
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 37, 68, 92CA(3), 142(1), 143(1), 143(3), 251(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 220 of 388
Tribunals and Commissions08 Nov 2023Dismissed
ITO Vs Direct Trading Co. P. Ld.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0029
Income Tax Rules, 1962 — Rule 46A(4)Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions08 Nov 2023Allowed
DCIT Vs Nikhil Madan
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0017
Tribunals and Commissions08 Nov 2023Allowed
Ravinder Kumar Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0004
Income Tax Act, 1961 — Section 54B, 54F
Tribunals and Commissions08 Nov 2023Partly Allowed
Sardar Bahadur Sardar Balwant Singh Technical & Scientific Education Society Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0003
Income Tax Act, 1961 — Section 10(22), 10(23C), 10(23C)(Vi)
Tribunals and Commissions07 Nov 2023Allowed
Tableau International Unlimited Company Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0014
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 119, 131, 133, 143(2), 143(3), 144C(5), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions07 Nov 2023Dismissed
DCIT Vs Pancham Realcon Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 132A, 133A, 143(3)
Tribunals and Commissions07 Nov 2023Allowed
M/S. PVR Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0012
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 37(1), 43(1), 43B, 115JBCompanies Act, 1956 — Section 2(15A)
Tribunals and Commissions06 Nov 2023Dismissed
DCIT Vs M/S. National Highways & Infrastructure Development Corp India
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0079
Income Tax Act, 1961 — Section 56, 194A, 194I
Tribunals and Commissions06 Nov 2023Allowed
Chandan Lal Goswami Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0009
Income Tax Act, 1961 — Section 10(10)(i), 10(10)(ii), 10(10)(iii), 250
Tribunals and Commissions06 Nov 2023Allowed
H.B. Manufacturing Industries Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0008
Income Tax Act, 1961 — Section 68, 143(3), 147, 271(1)(c)
Tribunals and Commissions06 Nov 2023
Innio Jenbacher Gmbh & Co. OG Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0007
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 2(6A)(e), 12(1B), 119, 131, 133, 143(3), 144C(5), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions06 Nov 2023Dismissed
DCIT Vs Fortis Hospital Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0006
Income Tax Act, 1961 — Section 133A(2A), 191, 192, 192B, 194J, 201, 201(1), 201(1A)
Tribunals and Commissions06 Nov 2023Dismissed
Chipsan Aviation Pvt. Ltd Vs Addl.CIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0005
Income Tax Act, 1961 — Section 69, 143(2)
Tribunals and Commissions03 Nov 2023Dismissed
A.C.I.T Vs M/S Financial Inclusion Trust
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0080
Income Tax Act, 1961 — Section 2(24)(iia), 11(1)(d), 12, 12A, 12AA, 80G, 143(3), 263
Tribunals and Commissions03 Nov 2023Allowed
M/S NTPC Vidyut Vyapar Nigam Ltd Vs PCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0022
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions03 Nov 2023Dismissed
ACIT Vs Vibha Taneja
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0011
Income Tax Act, 1961 — Section 2(47)(vi), 54, 69A
Tribunals and Commissions03 Nov 2023Allowed
Rakesh Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0010
Income Tax Act, 1961 — Section 10(38), 68
Tribunals and Commissions02 Nov 2023Dismissed
ITO Vs Arti Jindal
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0023
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 2(24), 2(24)(iv), 56(1), 56(2)(vii)(c), 131, 143(1), 147, 148, 246A, 250, 251, 251(1), 251(2)
Tribunals and Commissions02 Nov 2023Allowed
Intra accessories Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0019
Income Tax Act, 1961 — Section 144