Tribunals and Commissions22 Nov 2023Allowed
Fr. Sauter Ag Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0066
Income Tax Rules, 1962 — Rule 46A, 115AIncome Tax Act, 1961 — Section 48, 112, 234A, 234B, 271(1)(b), 271(1)(c), 271F, 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 218 of 388
Tribunals and Commissions22 Nov 2023Dismissed
Income-Tax Officer Vs M/S Sterling Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0065
Income Tax Act, 1961 — Section 133A, 194C, 194I, 201(1), 201(1A), 271C
Tribunals and Commissions22 Nov 2023Dismissed
Shring Construction Company Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0064
Income Tax Act, 1961 — Section 50C, 50C(2), 68, 131, 133(6), 143(3), 234B, 234C, 271(1)(c)
Tribunals and Commissions22 Nov 2023Partly Allowed
Ansal Theatres & Clubotels (P) Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0063
Constitution Of India, 1950 — Article 21Income Tax Act, 1961 — Section 10(1), 10(2), 30, 36(2), 37(1), 143(3), 271(1)(c)
Tribunals and Commissions21 Nov 2023Partly Allowed
Matra Kaushal Enterprises Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0062
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions21 Nov 2023Partly Allowed
New Leaf Home P. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0056
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 40(a)(ia), 68, 142(1), 143(2), 143(3), 194C
Tribunals and Commissions20 Nov 2023Dismissed
ITO Vs M/S. Pradnesh Construction Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0061
Income Tax Act, 1961 — Section 68, 133(6), 144, 145, 145(3)
Tribunals and Commissions20 Nov 2023Dismissed
ACIT Vs Reservation Date Maintenance India (Pvt.) Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0060
Income Tax Act, 1961 — Section 92CA(2), 92CA(4), 143(3), 144C
Tribunals and Commissions20 Nov 2023Allowed
Inder Chand Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0059
Income Tax Act, 1961 — Section 12AB(4), 119, 131, 133, 143(2), 143(3), 148, 153A, 153C, 292B
Tribunals and Commissions20 Nov 2023Allowed
Jammat-E-Islami Hind Vs CIT (Exemptions
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0058
Income Tax Act, 1961 — Section 12AB(4), 119, 131, 133, 143(2), 143(3), 148, 153A, 292B
Tribunals and Commissions20 Nov 2023Allowed
Mosdorfer GMBH Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0057
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 9, 144C(13), 147, 148
Tribunals and Commissions20 Nov 2023Allowed
Ito Vs Sharp Eye Broadcasting Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0055
Income Tax Rules, 1962 — Rule 11UA, 11UA(2), 11UA(2)(a), 11UA(b)Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 56(2)(viib), 143(3)
Tribunals and Commissions20 Nov 2023Allowed
M/S. Flair Exports Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0054
Tribunals and Commissions20 Nov 2023Allowed
Harjeet Singh Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0053
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 2(6A)(e), 12(1B), 119, 131, 133, 143(3), 144C(5), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions17 Nov 2023Allowed
Chandra Pal Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0047
Income Tax Act, 1961 — Section 69A, 132, 142(1), 143(2)
Tribunals and Commissions17 Nov 2023Dismissed
ACIT Vs R.V. Buildtech & Amusement P. Ltd
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0046
Income Tax Act, 1961 — Section 68, 69C, 132, 142(1), 143(2), 143(3), 153A
Tribunals and Commissions17 Nov 2023Allowed
Pramod Kumar Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0045
Income Tax Act, 1961 — Section 68, 250(6B), 250(6C)
Tribunals and Commissions17 Nov 2023Dismissed
ACIT Vs M/S Parmarth Iron Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0044
Income Tax Act, 1961 — Section 143(3), 144, 145, 147, 148
Tribunals and Commissions17 Nov 2023Partly Allowed
Honda R & D (India) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0043
Income Tax Act, 1961 — Section 143(3), 144C
Tribunals and Commissions17 Nov 2023Allowed
Denso Haryana Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0042
Income Tax Rules, 1962 — Rule 10B, 10B(1)Income Tax Act, 1961 — Section 92B, 92C, 92C(1)