Tribunals and Commissions29 Nov 2023Partly Allowed
B4s Solutions Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0095
Income Tax Act, 1961 — Section 10(34), 30, 36, 36(1)(va), 37(1), 143(1), 143(1), 154
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 217 of 388
Tribunals and Commissions29 Nov 2023Partly Allowed
Everest Business Advisory India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0094
Income Tax Act, 1961 — Section 40(a)(i), 195
Tribunals and Commissions29 Nov 2023Allowed
Rajinder Kumar Sachdeva Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0093
Income Tax Act, 1961 — Section 40(a)(ia), 142(1), 143(2), 143(3), 194A, 263
Tribunals and Commissions29 Nov 2023Allowed
Jiangdong Fittings Equipments Co. Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0092
Income Tax Act, 1961 — Section 9(1)(i), 44BBB, 143(3), 144, 144C(13)Sale of Goods Act, 1930 — Section 19
Tribunals and Commissions29 Nov 2023
ACIT Vs DLF Cyber City Developers Ltd,
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0091
Income Tax Act, 1961 — Section 14, 22, 24(a), 27, 27(iiib), 28(i), 32(1), 40(a) (ia), 80A(2), 80IA, 80IA(1), 80IA(4)(iii), 80IA(5), 80AB, 80IB, 80C, 80U, 143(3), 143(3A), 143(3B), 194I, 195, 263Special Economic Zones Act, 2005 — Section 3(8), 51
Tribunals and Commissions29 Nov 2023Dismissed
DCIT Vs Jaypee Sports International Limited
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0090
Income Tax Act, 1961 — Section 40(a), 40(a)(i), 143(3), 194H, 201
Tribunals and Commissions28 Nov 2023Partly Allowed
Amit Laroya Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0078
Income Tax Act, 1961 — Section 9, 9(i), 9(ii), 111A, 144C(5), 192, 234B, 270A
Tribunals and Commissions28 Nov 2023Allowed
Rajinder Kumar Malhotra Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0077
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions28 Nov 2023Allowed
Rahul Yadav Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0076
Income Tax Act, 1961 — Section 68, 119, 131, 133, 143(3), 153C
Tribunals and Commissions28 Nov 2023Allowed
Milky Investment and Trading Company Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0075
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A
Tribunals and Commissions28 Nov 2023Dismissed
Sennheiser Electronics India Private Limited Vs Circle-4(1), Gurgaon
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0074
Income Tax Act, 1961 — Section 115O, 143(1)
Tribunals and Commissions24 Nov 2023Allowed
M/s Net Agri Company Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0073
Income Tax Act, 1961 — Section 68, 69, 144
Tribunals and Commissions23 Nov 2023Allowed
Mahaluxmi Realtech Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0082
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 69, 132, 133A, 143(3), 147, 153C, 271(1)(c), 274
Tribunals and Commissions23 Nov 2023
Panna Lal & Co. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0081
Income Tax Act, 1961 — Section 145(3), 153A, 153D, 234B, 234C
Tribunals and Commissions23 Nov 2023Dismissed
DCIT Vs Dabur India Limited
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0072
Income Tax Act, 1961 — Section 133(2A), 194H, 201(1), 201(1A)
Tribunals and Commissions23 Nov 2023Dismissed
DCIT Vs Mahabir Singh Mitta
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0071
Income Tax Act, 1961 — Section 56(2)(vii)(b), 69A, 142A, 153A
Tribunals and Commissions23 Nov 2023Allowed
Hitachi Astemo Haryana Private Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0070
Income Tax Act, 1961 — Section 92CA(3), 143(3), 144B(1), 144C, 144C(5), 144C(8), 144C(13), 270A
Tribunals and Commissions23 Nov 2023Dismissed
ACIT Vs Lizer Cylinders Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0069
Income Tax Act, 1961 — Section 68, 131, 132(1), 132(4), 133(6), 143(3), 153A, 194H, 250(4), 260A
Tribunals and Commissions22 Nov 2023Allowed
Harbans Lal Chadha Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0068
Income Tax Act, 1961 — Section 143(3), 271(1)(b)
Tribunals and Commissions22 Nov 2023Allowed
SAC Finance Company Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0067
Constitution Of India, 1950 — Article 142Income Tax Act, 1961 — Section 48, 92CA, 92CA(3), 92CA(4), 143(2), 143(3), 144C(10), 144C(13), 234B, 270A