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Income Tax Appellate Tribunal judgments

7,758 judgments · page 216 of 388

Tribunals and Commissions04 Dec 2023Partly Allowed

Pushpa Devi Bajaj Vs DCIT

Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0003

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 115BBE, 124, 142(1), 143(1), 143(2), 143(3), 153A, 153C, 153D, 234A, 234B
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Tribunals and Commissions04 Dec 2023Allowed

Sumit Chawla Vs ITO

Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0002

Income Tax Act, 1961 — Section 143(3), 147, 271B
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Tribunals and Commissions04 Dec 2023Allowed

Akash Garg Vs DCIT

Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0001

Income Tax Act, 1961 — Section 48, 50C, 50C(1), 143(3), 144C(13)
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Tribunals and Commissions01 Dec 2023Allowed

Paramjit Singh Vs P.C.I.T.

Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0100

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 80HH, 80I, 133(6), 139(1), 143(3), 147, 148, 148(1), 148(2), 151, 263
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Tribunals and Commissions01 Dec 2023Dismissed

Singh & Co. Vs ITO

Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0033

Income Tax Appellate Tribunal Rules, 1963 — Rule 24Income Tax Act, 1961 — Section 44AB, 143(3), 147, 148, 271B
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Tribunals and Commissions30 Nov 2023Allowed

Pratap Singh Yadav Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0098

Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 60A, 69C, 119, 143(3), 144C(13), 147, 153C, 260A, 292BIncome Tax Act, 1961 — Section 5(8)
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Tribunals and Commissions30 Nov 2023Allowed/Allowed/Dismissed/Dismissed

M/S Decent Realtech Pvt Ltd Vs Dy. C.I.T

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0097

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6), 27Income Tax Act, 1961 — Section 57, 132, 132(4), 132A, 132(4A)(i), 143(1)(a), 143(3), 147, 148, 153A, 153C, 292C(1)(i)
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Tribunals and Commissions30 Nov 2023Allowed

American Express Services India Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0089

Income Tax Appellate Tribunal Rules, 1963 — Rule 29, 46AIncome Tax Rules, 1962 — Rule 10BCode of Civil Procedure, 1908 — Order 41 Rule 27
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Tribunals and Commissions30 Nov 2023Dismissed

ACIT Vs M/S Advantage Fashion PVT. LTD.

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0088

Income Tax Act, 1961 — Section 2(14), 2(47), 14A, 45, 69, 69C, 132, 132(1), 132(4), 133A, 147, 148, 153A, 153C
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Tribunals and Commissions30 Nov 2023Partly Allowed

Ashok J. Thapar HUF Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0087

Income Tax Act, 1961 — Section 2(47)(v), 22, 24(a), 143(3)Registration Act, 1908 — Section 17Negotiable Instrument Act, 1881 — Section 138
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Tribunals and Commissions30 Nov 2023Partly Allowed

M/S Atlantis Intelligence Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0085

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(24)(x), 14A, 36(1)(va), 40(a)(i), 40(a)(ia), 143(3), 195General Clauses Act, 1897 — Section 10
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Tribunals and Commissions30 Nov 2023Dismissed

Dcit Vs Manuvel Mezhukanal

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0084

Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 119, 131, 133, 143(2), 143(3), 153A, 254(1)
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Tribunals and Commissions30 Nov 2023Dismissed

Rahul Anil Ahuja Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0083

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69A, 80G, 133(6), 142(1), 143(2), 143(3)
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Tribunals and Commissions29 Nov 2023Allowed

Rachna Bajaj Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0099

Income Tax Act, 1961 — Section 68, 133(6), 143(3), 153C, 234B
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Tribunals and Commissions29 Nov 2023Dismissed

Bhim Singh Vs CIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0096

Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(va), 36(1)(va), 43B, 43B(b), 139(1), 143(1)
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