Tribunals and Commissions17 Nov 2023Allowed
M/S. Six Continents Hotels INC. Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0041
Income Tax Act, 1961 — Section 119, 131, 133, 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 219 of 388
Tribunals and Commissions17 Nov 2023Allowed
RMZ Infotech P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0040
Income Tax Act, 1961 — Section 24, 24(a), 143(3)
Tribunals and Commissions17 Nov 2023Dismissed
ACIT Vs M/S. Ecocat India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0039
Income Tax Act, 1961 — Section 35(1), 35(2AB), 35(2AB)(6)(d), 37, 37(1), 68, 115JB, 143(3)
Tribunals and Commissions17 Nov 2023Allowed
ER Auto Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0038
Income Tax Act, 1961 — Section 2(28A), 40(a)(ia), 133A, 194A, 194C, 194C(6), 194H, 194H(iv), 201(1), 201(1A)
Tribunals and Commissions17 Nov 2023Dismissed
DCIT Vs Comptech Solutions Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0037
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viib), 143(3)Companies Act, 2013 — Section 2(18), 2(71), 2(87), 4(1)(c), 108(a), 108(b)
Tribunals and Commissions16 Nov 2023Dismissed
DCIT Vs India International Centre
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0036
Income Tax Act, 1961 — Section 2(15), 10(23C), 10(23C)(iv), 11(3), 142(1), 143(3), 263
Tribunals and Commissions16 Nov 2023Allowed
Ashwani Kumar Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0035
Land Acquisition Act, 1894 — Section 28Income Tax Act, 1961 — Section 10(37), 10(37)(i), 10(37)(ii), 10(37)(iii), 10(37)(iv), 45(5), 56(2)(viii), 57(iv), 145A, 145A(b), 194A, 197, 197(1)
Tribunals and Commissions16 Nov 2023Allowed
Pratibha Bisht Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0034
Income Tax Act, 1961 — Section 24, 143(3), 147, 148, 234B, 271, 271(1)(c), 271F, 273B, 274Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions16 Nov 2023Allowed
Ramesh Gandhi Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0033
Income Tax Act, 1961 — Section 271(1)(b), 272A(1)(d), 274
Tribunals and Commissions15 Nov 2023Allowed
Sharda Devi Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0032
Income Tax Act, 1961 — Section 127, 143(3), 153C
Tribunals and Commissions10 Nov 2023Partly Allowed
Rahul Rai Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0052
Income Tax Act, 1961 — Section 143(3), 234B, 234C, 263
Tribunals and Commissions10 Nov 2023Allowed
Rajesh J Aeren Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0051
Income Tax Act, 1961 — Section 132, 132(1), 142(1), 143(2), 143(3), 153A, 234A, 234A(3), 234B, 251(1)(a), 251(2), 271(1)(c), 271AAA
Tribunals and Commissions10 Nov 2023Dismissed
ACIT Vs M/S. BBC World (India) Pvt.Ltd
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0050
Income Tax Act, 1961 — Section 250
Tribunals and Commissions10 Nov 2023Allowed
Vatsal Infraprojects Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0049
Income Tax Act, 1961 — Section 119. 131, 133, 153A
Tribunals and Commissions10 Nov 2023Allowed
Wonder Infrabuild Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0048
Income Tax Act, 1961 — Section 119. 131, 133, 153A
Tribunals and Commissions10 Nov 2023Dismissed
Asst. CIT Vs M/S Leon Realtors Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0024
Income Tax Act, 1961 — Section 24(a), 24(b), 24(1)(vi), 143(1), 143(2)
Tribunals and Commissions09 Nov 2023Allowed
Zebra Technologies Asia Pacific PTE Ltd., Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0028
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 2(6A)(e), 12(1B), 119, 131, 133, 143(2), 143(3), 144C, 144C(5), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions09 Nov 2023Allowed
Tregarron Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0027
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 2(6A)(e), 12(1B), 119, 131, 133, 143(3), 144C(5), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions09 Nov 2023Allowed
Narinder Singh Punihani Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0026
Income Tax Act, 1961 — Section 69A, 132, 133A
Tribunals and Commissions09 Nov 2023Dismissed
DCIT Vs Sumit Mittal
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0025
Income Tax Act, 1961 — Section 69A, 132, 132(1), 142A, 143(2), 153A, 153C