Tribunals and Commissions04 Oct 2023Allowed
Pradip Burman Vs DCIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0003
Income Tax Act, 1961 — Section 142, 142(1), 148, 271(1)(c), 276C(1), 276D, 277, 279B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 226 of 388
Tribunals and Commissions04 Oct 2023Dismissed
Pradip Burman Vs ACIT
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0002
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 148, 271(1)(c)
Tribunals and Commissions04 Oct 2023Partly Allowed
Sercon India Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 10 ITAT CK 0001
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 115JB, 271(1)(c)
Tribunals and Commissions29 Sept 2023Dismissed
RUBY SINGH Vs DCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0097
Income Tax Act, 1961 — Section 68, 69A, 115BE, 115BBE, 143(3), 147, 151
Tribunals and Commissions29 Sept 2023Allowed
Namah Shivaya Trading Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0091
Income Tax Act, 1961 — Section 132, 132A, 142(1), 143(2), 143(3), 147, 148, 151(2)
Tribunals and Commissions29 Sept 2023Allowed
Ashutosh Mittal Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0090
Income Tax Act, 1961 — Section 69A, 69C, 132, 153A
Tribunals and Commissions29 Sept 2023Dismissed
ACIT Vs M/S Radius Infratel Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0089
Tribunals and Commissions29 Sept 2023Partly Allowed
Repro Auto Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0088
Income Tax Act, 1961 — Section 48, 50, 50C, 50(1)(ii), 57, 57(iii), 143(3), 147, 260A
Tribunals and Commissions27 Sept 2023Dismissed
M/S Bhai Mati Dass Co-Operative (Urban) Thrift & Credit Society Ltd Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0082
Income Tax Act, 1961 — Section 56, 80B, 80P, 80P(2)(a)(i), 154, 156
Tribunals and Commissions27 Sept 2023Partly Allowed
Akash Jain Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0081
Income Tax Act, 1961 — Section 14A, 50C, 54F, 144, 147, 148, 151
Tribunals and Commissions27 Sept 2023Allowed
IBG (India) P. Ltd Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0080
Income Tax Act, 1961 — Section 143(2)
Tribunals and Commissions27 Sept 2023Allowed
Mohd. Abib Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0079
Income Tax Act, 1961 — Section 40A(3), 40(a)(ia), 143(1), 143(3), 154, 194, 249(3), 250Limitation Act, 1963 — Section 5
Tribunals and Commissions26 Sept 2023Allowed
M/S Prernalaya Trust Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0096
Income Tax Act, 1961 — Section 11(2), 234B
Tribunals and Commissions26 Sept 2023Dismissed
ACIT Vs Deepak Bherwani
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0078
Income Tax Act, 1961 — Section 69C, 153C
Tribunals and Commissions26 Sept 2023Dismissed
DCIT Vs Siemens International Trading Limited
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0068
Income Tax Rules, 1962 — Rule 37BA, 37BA(3)Income Tax Act, 1961 — Section 143(3), 197, 199
Tribunals and Commissions26 Sept 2023Allowed
Kunal Dar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0067
Income Tax Act, 1961 — Section 54F, 54F(1), 54F(1)(a)(i), 143(3)
Tribunals and Commissions26 Sept 2023Partly Allowed
Dignus Services Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0066
Income Tax Act, 1961 — Section 30, 36, 36(1)(va), 37(1), 43B, 119, 234A, 234B
Tribunals and Commissions25 Sept 2023Dismissed
DCIT Vs EY Global Services Ltd
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0095
Income Tax Act, 1961 — Section 9(1)
Tribunals and Commissions25 Sept 2023Partly Allowed
DCIT Vs CEVA Asia Pacific Holdings Company Pte. Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0094
Income Tax Act, 1961 — Section 9(1)(vii), 40(a)(i), 234A, 234B
Tribunals and Commissions25 Sept 2023Partly Allowed
Yogendra Kumar Sharma Vs JCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0076
Income Tax Act, 1961 — Section 131, 133(6), 148