COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 228 of 388

Tribunals and Commissions19 Sept 2023Partly Allowed

Anil Kumar Yadav Vs Vs ITO

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0058

Income Tax Act, 1961 — Section 43B, 66, 68, 131, 133(6), 143(1), 143(3), 145A, 271(1)(c)
Tribunals and Commissions19 Sept 2023Partly Allowed

DCIT Vs M/S Vrindavan Tubes Ltd

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0044

Income Tax Act, 1961 — Section 43B, 66, 68, 131, 133(6), 143(1), 143(3), 145A, 271(1)(c)
Tribunals and Commissions19 Sept 2023Allowed

Daffodills Pharmaceuticals Ltd. Vs PCIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0043

Income Tax Act, 1961 — Section 37(1), 40A(2)(b), 40A(2)(vi), 143(3), 147, 148(2), 151, 263, 263(1)Code Of Criminal Procedure, 1973 — Section 482
Tribunals and Commissions18 Sept 2023Allowed

M/S Crosslink Finlease Pvt. Ltd. Vs Pr. CIT-2

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0092

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Code of Civil Procedure, 1908 — Order 3 Rule 2, Order 3 Rule 6, Order 5 Rule 12Income Tax Act, 1961 — Section 133(6), 143(3), 147, 263
Tribunals and Commissions18 Sept 2023Dismissed

NCML Industries Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0046

Income Tax Rules, 1962 — Rule 11UA(1)Income Tax Act, 1961 — Section 40A(3), 56(2), 56(2)(viiib), 68, 132, 133(6), 143(2), 143(3), 153A
Tribunals and Commissions15 Sept 2023Dismissed

Dy. C.I.T Vs Hometrail Buildtech Pvt Ltd

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0035

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viib)
Tribunals and Commissions14 Sept 2023Allowed

Chowdry Associates Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0087

Income Tax Rules, 1962 — Rule 8D, 8D(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 14A(3), 143(3)
Tribunals and Commissions14 Sept 2023Allowed

Bihari Charitable Trust Vs Income-Tax Officer (E)

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0038

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Code of Civil Procedure, 1908 — Order 3 Rule 2, Order 3 Rule 6, Order 5 Rule 12Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144, 147, 148, 148(1), 149, 153(2), 282(1), 292BB