Tribunals and Commissions14 Sept 2023Dismissed/Allowed
Hindustan Coca Cola Beverages Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0037
Income Tax Act, 1961 — Section 32(1)(i), 41(1), 41(2), 43(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 229 of 388
Tribunals and Commissions14 Sept 2023Allowed
ACIT Vs Richa & Co.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0033
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(va), 36(va), 36(1)(iv), 43B, 43B(b), 139(1), 143(1)
Tribunals and Commissions14 Sept 2023Dismissed
M/S Kanti Commercial Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0032
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56, 56(2), 56(2)(viia), 119, 143(3)
Tribunals and Commissions14 Sept 2023Dismissed
ACIT Vs NHPC Limited
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0031
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii)Income Tax Act, 1961 — Section 14A, 80I, 80IA, 80IA(1), 80IA(2A), 115JB
Tribunals and Commissions13 Sept 2023Allowed
Electrical & Electronics India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0085
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 132, 139, 142(1), 143(2), 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 153C(1)
Tribunals and Commissions13 Sept 2023Allowed
Bhavya Residency Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0084
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 153C(1), 153D
Tribunals and Commissions13 Sept 2023Allowed
Consortium Vyapar Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0083
Tribunals and Commissions13 Sept 2023Allowed
Geeta Vidya Mandir Samiti Vs CIT(E)
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0027
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(15), 10(23C)(iiiad), 11, 12, 12A, 12AA, 13(1)(c), 133A
Tribunals and Commissions13 Sept 2023Allowed
Matrix Clothing Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0026
Income Tax Act, 1961 — Section 28, 28(i), 36(1)(vii), 36(2), 37, 37(1), 143(3)
Tribunals and Commissions13 Sept 2023Dismissed
M/S. Layog Properties Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0025
Income Tax Act, 1961 — Section 40(b), 68, 131, 133(6), 234B, 234C, 271(1)(c), 271(1)(c)(i), 271(1)(c)(ii)
Tribunals and Commissions12 Sept 2023Allowed
Pernika Gupta Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0030
Tribunals and Commissions12 Sept 2023Allowed
Sudhir Chauhan Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0029
Income Tax Act, 1961 — Section 14A, 68
Tribunals and Commissions12 Sept 2023Dismissed
M/S. Sir Shadilal Enterprises Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0028
Income Tax Act, 1961 — Section 133(6), 13(3), 271(1)(c)
Tribunals and Commissions11 Sept 2023Allowed
Tirath Dass Vs Principal Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0024
Income Tax Act, 1961 — Section 68, 69, 69A, 69B, 69C, 69D, 115BBE, 133A, 143(3), 263, 263(1)
Tribunals and Commissions11 Sept 2023Allowed
Raj Kumar Karanwal Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0023
Income Tax Act, 1961 — Section 80G, 133(6), 142(1), 143(2), 143(3), 144, 144B, 147, 148, 151, 263
Tribunals and Commissions11 Sept 2023Dismissed
TPG Software Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0022
Income Tax Act, 1961 — Section 133(6), 143(3), 144C(13), 271(1)(c)
Tribunals and Commissions11 Sept 2023Dismissed
Vipin Gupta Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0021
Income Tax Rules, 1962 — Rule 46A(1)Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions11 Sept 2023Dismissed
ACIT Vs M/S Himachal Fibres Limited
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0020
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 44AB, 68, 115BBE
Tribunals and Commissions11 Sept 2023Allowed
Control Risks India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0019
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40(a)(i), 143(3), 195, 250(4)
Tribunals and Commissions11 Sept 2023Partly Allowed
Dy. C.I.T Vs M/S Amrit Banaspati Company Limited
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0018
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(19AA), 32(1)(ii), 43(1)