Tribunals and Commissions11 Jan 2024Allowed
Akik Marketing India Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0043
Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 151
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,818 judgments · page 212 of 391
Tribunals and Commissions11 Jan 2024Dismissed
DCIT (Exemption) Vs M/S. Sewa-THDC
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0042
Income Tax Act, 1961 — Section 11(2), 12A, 12AA, 80G
Tribunals and Commissions11 Jan 2024Dismissed
ACIT Vs Indian Institute of Technology
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0041
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 17(2), 17(2)(ii), 201, 201(1), 201(1A)
Tribunals and Commissions11 Jan 2024Allowed
Xebec Hospitality Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0040
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 131, 133(6), 147, 148, 153A, 271(1)(C)
Tribunals and Commissions11 Jan 2024Allowed
Zheng Yuan Mobiles Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0039
Income Tax Act, 1961 — Section 30, 36, 37(1), 40A(3), 143(3)
Tribunals and Commissions10 Jan 2024Dismissed
M/S Securico Electronics India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0048
Income Tax Act, 1961 — Section 80IC, 143(1), 234A, 234B, 234C
Tribunals and Commissions10 Jan 2024Partly Allowed
Neha Aviation Management Pvt. Ltd. Vs Centralized Processing Centre
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0047
Income Tax Act, 1961 — Section 2(24), 36, 36(l)(va), 44AB, 143(1), 199
Tribunals and Commissions10 Jan 2024Allowed
Mysore Finlease Pvt Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0046
Income Tax Act, 1961 — Section 43(3), 119, 127, 132, 139, 142(2A), 153A, 153A(1)(a), 153A(1)(b), 153D, 158BG, 292BCentral Excise Act, 1944 — Section 37B
Tribunals and Commissions10 Jan 2024Dismissed
M/S Securico Electronics India Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0038
Income Tax Act, 1961 — Section 80IC, 143(1), 234A, 234B, 234C
Tribunals and Commissions10 Jan 2024Allowed
Kulvinder Nath Marwah Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0037
Securities and Exchange Board of India Act, 1992 — Section 12Income Tax Act, 1961 — Section 43(5), 69, 143(3)
Tribunals and Commissions10 Jan 2024Partly Allowed
Madhur Mittal Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0036
Income Tax Act, 1961 — Section 69A, 153C, 153D, 234B, 234C250Evidence Act, 1872 — Section 65B(4)
Tribunals and Commissions10 Jan 2024Allowed
Tara Singh Bindra (HUF) Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0021
Income Tax Act, 1961 — Section 48, 50A, 55A(1)(a), 50C, 143(3)
Tribunals and Commissions09 Jan 2024Allowed
Partap Singh Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0035
Income Tax Act, 1961 — Section 144
Tribunals and Commissions09 Jan 2024Allowed
Gurbans Kaur Virk Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0034
Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 234B, 234C
Tribunals and Commissions09 Jan 2024Allowed
Sanjay Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0033
Income Tax Act, 1961 — Section 69, 69C, 139(1), 143(2), 143(3), 147, 148, 151
Tribunals and Commissions09 Jan 2024Allowed
American Express Services India Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0032
Income Tax Rules, 1962 — Rule 10B, 29, 46ACode of Civil Procedure, 1908 — Order 41 Rule 27Income Tax Act, 1961 — Section 32, 32(2), 72, 92C, 92C(2), 92C(3), 92C(3)(a), 92C(3)(b), 92C(3)(c), 92C(3)(d), 92CA(1), 92CA(3), 143(3), 154, 234B, 254, 254(1), 271(1)(c)
Tribunals and Commissions09 Jan 2024Allowed
Sajan Ram Bhandary Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0024
Income Tax Act, 1961 — Section 144C(13), 147, 148
Tribunals and Commissions09 Jan 2024Dismissed
ACIT Vs M/S Zed Enterprises(P) Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0023
Income Tax Act, 1961 — Section 143(3), 153C
Tribunals and Commissions09 Jan 2024Allowed
Arvind Walia Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0022
Income Tax Act, 1961 — Section 68, 69A, 143(3)
Tribunals and Commissions08 Jan 2024Allowed
Shyamkumar Madhavdas Chugh Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0072
Income Tax Act, 1961 — Section 56(2)(vii)(b), 56(2)(vii)(b)(ii), 144C, 144C(13), 147