COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,818 judgments · page 213 of 391

Tribunals and Commissions08 Jan 2024Dismissed

ACIT Vs MDPL Ltd.

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0029

Income Tax Act, 1961 — Section 132, 132A, 143(1)(a), 143(3), 147, 148, 153A, 153C
Tribunals and Commissions08 Jan 2024Dismissed

Adish Kumar Jain Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0025

Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 143(1), 199
Tribunals and Commissions05 Jan 2024Allowed

Pragati Power Corporation Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0073

Income Tax Act, 1961 — Section 80A, 80A(2), 80B(5), 80I, 80I(1), 80IA, 80IA(1), 80IA(2), 80IA(5), 80I(6), 80IA(7), 80I(6)
Tribunals and Commissions04 Jan 2024Allowed

M/S. Sony India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0015

Income Tax Act, 1961 — Section 115WE, 115WJ, 115WJ(3), 115WE(1), 115WE(1)(d), 143(1), 220(2), 282
Tribunals and Commissions04 Jan 2024Partly Allowed

Springer Verlag GmbH Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0014

Income Tax Act, 1961 — Section 44C, 131, 132(4), 133A, 133A(3)(iii), 139(1), 143(2), 147, 148Foreign Exchange Regulation Act, 1973 — Section 31
Tribunals and Commissions04 Jan 2024Allowed

Navin Puri Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0010

Income Tax Act, 1961 — Section 54, 143(3), 144C(13)
Tribunals and Commissions04 Jan 2024Allowed

Simran Bagga Vs ACIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0009

Income Tax Act, 1961 — Section 54, 54B, 54F, 143(2), 143(3), 144C(13), 270A(9)(a)
Tribunals and Commissions03 Jan 2024Allowed

Sheena Jain Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0071

Income Tax Act, 1961 — Section 119, 131, 133, 143(3), 144C(13), 147, 153A, 153C, 292B
Tribunals and Commissions03 Jan 2024Allowed

Ashok Minda Vs ACIT

Income Tax Appellate Tribunal ·

Income Tax Act, 1961 — Section 69B, 69C, 119, 131, 133, 143(3), 144C(13), 147, 292B
Tribunals and Commissions03 Jan 2024Allowed

Vaibhav Jain Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0011

Income Tax Act, 1961 — Section 69, 115BBE, 132, 132(4), 143(3), 153A, 234A, 234B, 271(1)(c)