COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,959 judgments · page 211 of 398

Tribunals and Commissions29 Feb 2024Allowed

Appdynamics International Limited Vs ACIT Intl. Taxation Circle -1(1)(1)

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0092

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 143(3), 144C, 144C(1), 144C(5), 144C(13)

Tribunals and Commissions29 Feb 2024Dismissed

ACIT Vs Jagan Nath Hem Chand Jain

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0091

Income Tax Act, 1961 — Section 15(1), 37, 69C, 132, 132A, 132(4A), 133(6), 143(1), 143(3), 145(2), 145(3), 147, 148, 148(2), 153C, 158BC, 292C

Tribunals and Commissions28 Feb 2024Allowed

Vishwanathan Medical Foundation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0090

Income Tax Act, 1961 — Section 2(15), 12AB, 12A(1)(ac)(iii), 12AB(1)(b)(ii)(B)

Tribunals and Commissions28 Feb 2024Allowed

M/S. Hindustan Aqua Ltd Vs DCIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0089

Income Tax Act, 1961 — Section 14A, 72, 143(3), 147, 148

Tribunals and Commissions28 Feb 2024Dismissed

Ravish Vohra Vs DCIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0088

Income Tax Act, 1961 — Section 44AD, 69A

Tribunals and Commissions28 Feb 2024Dismissed

DCIT Vs M/S Munni Entertainment P. Ltd.

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0087

Income Tax Act, 1961 — Section 68, 131, 133(6), 143(3)

Tribunals and Commissions28 Feb 2024Allowed

Vedic Foundation Pvt.Ltd. Vs ITO

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0086

Income Tax Act, 1961 — Section 68, 69C, 131, 133(6), 143(3), 147

Tribunals and Commissions28 Feb 2024Dismissed/Partly Allowed

ITO Vs Sumitra Devi

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0085

Income Tax Rules, 1962 — Rule 47(1)Income Tax Act, 1961 — Section 45(1), 45(5)(b), 143(1), 143(3), 147, 148, 151

Tribunals and Commissions28 Feb 2024Dismissed/Dismissed/Partly Allowed/Partly Allowed

AT Kearney Limited Vs Dy. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0084

Income Tax Rules, 1962 — Rule 10A, 10B, 10C, 10D, 10EIncome Tax Act, 1961 — Section 92, 92A, 92B, 92B(1), 92CA(2), 92CA(3), 92CC(4), 92D(3), 92E, 92F, 143(1), 143(2), 143(3), 234A, 234B, 234C, 234D, 271(1)(C)

Tribunals and Commissions27 Feb 2024Allowed

Omkar Singh Chauhan Vs Pr. CIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0082

Income Tax Act, 1961 — Section 5, 263, 263(1)

Tribunals and Commissions27 Feb 2024Allowed

Victor Soni Vs ITO

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0081

Income Tax Act, 1961 — Section 144, 250, 271AAC

Tribunals and Commissions27 Feb 2024Allowed

M/S Maharashtra Seamless Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0080

Income Tax Rules, 1962 — Rule 46A

Tribunals and Commissions27 Feb 2024Allowed

GRID Controller Of India Vs DCIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0079

Income Tax Act, 1961 — Section 36(1)(va), 43B, 50, 115P, 139(1), 143(1), 143(3), 250

Tribunals and Commissions27 Feb 2024Allowed

Mobase India Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0078

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 43(6), 56, 92AC, 92CA(1), 92CA(3), 139(1), 143(3), 143(3A), 143(3B), 144, 144C, 144C(1), 144C(5), 144C(6), 144C(13), 153, 153B, 234B, 234C, 234D, 271(1)(c)

Tribunals and Commissions27 Feb 2024Dismissed

M/S. Escorts Limited, Vs DCIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0077

Income Tax Act, 1961 — Section 48, 154

Tribunals and Commissions26 Feb 2024Allowed

ITO Vs Saivi Finance Pvt. Ltd

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0083

Income Tax Act, 1961 — Section 68, 131, 133(6), 143(3)

Tribunals and Commissions23 Feb 2024Allowed

Bharat Agro Industries, Vs DCIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0075

Income Tax Act, 1961 — Section 68, 115BBE, 143(2), 143(3), 270A

Tribunals and Commissions23 Feb 2024Partly Allowed/Dismissed

Harisons Diamonds Pvt Ltd Vs A.C.I.T

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0074

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 44AB, 68, 115BBE, 133A, 234B, 234C

Tribunals and Commissions23 Feb 2024Allowed

Xchanging Technology Services India Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0073

Income Tax Act, 1961 — Section 14A, 115JA, 115JA(2), 115JB, 234C

Tribunals and Commissions23 Feb 2024Allowed

M/S Ozone Overseas (P) Ltd. Vs Principal Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0072

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 56(2)(x)(C)(B), 142(1), 143(2), 143(3), 143(3A), 263