COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,960 judgments · page 210 of 398

Tribunals and Commissions06 Mar 2024Allowed

Shree Vaish Aggrawal Sama Vs Commissioner Of Income-Tax (Exemption)

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0017

Income Tax Rules, 1962 — Rule 11AAIncome Tax Act, 1961 — Section 80G, 80G(5), 80G(5)(iii)

Tribunals and Commissions06 Mar 2024Allowed

Surinder Singh Seehra Vs DCIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0016

Income Tax Act, 1961 — Section 144, 153A

Tribunals and Commissions06 Mar 2024Dismissed

DCIT Vs Super City Developers Pvt. Ltd

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0015

Income Tax Act, 1961 — Section 40(a)(ia), 68, 143(3)

Tribunals and Commissions05 Mar 2024Partly Allowed

Ericsson India Global Services Private Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0014

Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ii), 80G, 115O, 234A, 234B, 234CCompanies Act, 1956 — Section 135(5)

Tribunals and Commissions05 Mar 2024Allowed

Amadeus IT Group SA Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0013

Income Tax Act, 1961 — Section 234A, 234B

Tribunals and Commissions05 Mar 2024Allowed

Baker Hughes Energy Technology UK Limited Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0012

Income Tax Act, 1961 — Section 44BB, 133(6)

Tribunals and Commissions05 Mar 2024Allowed

Shivi Holdings Pvt. Ltd, Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0011

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 48, 115JB, 115JB(2), 143(3), 147, 263, 277(1A)

Tribunals and Commissions05 Mar 2024Dismissed

Dy. C.I.T Vs M/S Prakash Industries Pvt Ltd

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0010

Income Tax Act, 1961 — Section 115J, 115JB, 143(1), 143(3), 153A, 154, 234B, 234C

Tribunals and Commissions05 Mar 2024Allowed

Jiangdong Fittings Equipments Co. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0009

Income Tax Act, 1961 — Section 143(3), 144C(13)

Tribunals and Commissions05 Mar 2024Dismissed

Bharat Bhushan Vs Income-Tax Officer

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0008

Income Tax Act, 1961 — Section 69, 144, 147, 148

Tribunals and Commissions04 Mar 2024Dismissed

DCIT Vs M/S Pico Deepali Overlays Consortium

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0007

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 142(1), 144

Tribunals and Commissions04 Mar 2024Allowed

Sai Samarpan Realtors Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0006

Income Tax Act, 1961 — Section 56, 132, 153C

Tribunals and Commissions04 Mar 2024Dismissed

ITO Vs Gyan Marketing Associates P. Ltd.

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0005

Income Tax Act, 1961 — Section 37, 40(a)(ia), 133(6), 143(3), 194A

Tribunals and Commissions04 Mar 2024Allowed

M/S Flexsin Technologies Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0004

Income Tax Act, 1961 — Section 131, 133(6), 143(1), 143(2), 145(3)

Tribunals and Commissions04 Mar 2024Dismissed

ACIT Vs Span India Pvt. Ltd

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0003

Income Tax Rules, 1962 — Rule 8D, 8D(2)Income Tax Act, 1961 — Section 14A, 14A(1), 14A(2), 28, 30, 36, 36(2), 36(2)(ii), 37, 43

Tribunals and Commissions04 Mar 2024Allowed

DCIT Vs Uttarakhand Sheep And Wool Development Board

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0002

Income Tax Rules, 1962 — Rule 46A, 46A(1)(a), 46A(1)(b), 46A(1)(c)Income Tax Act, 1961 — Section 11(2), 11(3)(b), 11(5), 11(5)(iii), 12AA, 142(1), 143(3), 143(3A), 144(3B), 144B

Tribunals and Commissions04 Mar 2024Allowed

Avery Dennison (India) Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0001

Income Tax Act, 1961 — Section 143(3), 144C(13), 260A

Tribunals and Commissions29 Feb 2024Dismissed

ACIT Vs Zila Sahkari Bank Limited

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0096

Income Tax Act, 1961 — Section 36(1)(viia), 36(1)(viia)(a), 143(3), 147, 148

Tribunals and Commissions29 Feb 2024Partly Allowed

Manan Jain Vs ITO

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0095

Income Tax Act, 1961 — Section 68, 69A, 80C, 115BBE, 143(3)

Tribunals and Commissions29 Feb 2024Allowed

Sarika Sachdeva Vs ACIT

Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0094

Income Tax Act, 1961 — Section 69A, 139(1), 143(3), 153A