COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,967 judgments · page 209 of 399

Tribunals and Commissions15 Mar 2024Allowed/Dismissed

Dcit Vs Eicher Motors Limited

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0044

Income Tax Rules, 1962 — Rule 6, 6(5A), 6(7A)Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 35(2AB), 37, 37(1), 119(2)(b), 139(5), 143(3), 154, 254

Tribunals and Commissions14 Mar 2024Allowed

Raghav Petrochem Pvt. Ltd Vs Income Tax Officer

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0040

Income Tax Act, 1961 — Section 131, 133(6), 143(3), 147, 148

Tribunals and Commissions14 Mar 2024Allowed

Sanjeev Kumar Goyal Vs ITO Ward-3(5)

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0039

Income Tax Act, 1961 — Section 143(3), 271(1)(c)

Tribunals and Commissions14 Mar 2024Dismissed

Sanganeria Foundations For Health & Education Vs CIT, Exemption

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0038

Income Tax Act, 1961 — Section 10(23C)(iv), 10(23C)(v), 10(23C)(vi), 10(23C)(via), 11(2), 11(3), 11(3)(d), 12AA, 143(3), 263

Tribunals and Commissions14 Mar 2024Dismissed

ACIT Vs Anand Swarup Gupta

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0037

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 10(34A), 68, 115O, 115QA, 142(1), 143(2), 143(3), 144C(3)

Tribunals and Commissions14 Mar 2024Dismissed

Clifford Chance Pte Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0036

Income Tax Act, 1961 — Section 9, 139, 142(1), 143(2), 143(3), 144C, 144C(13), 153, 209(1)(d), 234A, 234B, 270A

Tribunals and Commissions14 Mar 2024Dismissed

DCIT Vs M/S. NV International Pvt. Ltd.

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0035

Income Tax Act, 1961 — Section 132, 153A

Tribunals and Commissions13 Mar 2024Allowed

SPT Infotech P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0043

Income Tax Act, 1961 — Section 68, 143(3), 153A

Tribunals and Commissions13 Mar 2024Allowed

M/S Microtek Balaji Powertronics Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0042

Income Tax Act, 1961 — Section 80IC, 143(3), 250

Tribunals and Commissions13 Mar 2024Allowed

Meera Gupta Vs DCIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0041

Income Tax Act, 1961 — Section 68, 69, 132, 143(1), 143(3), 153A

Tribunals and Commissions13 Mar 2024Allowed

DS Realty & Realtor P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0032

Income Tax Act, 1961 — Section 3

Tribunals and Commissions13 Mar 2024Allowed

ATN Infratech P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0031

Income Tax Act, 1961 — Section 200A, 200A(1)(c), 234E

Tribunals and Commissions13 Mar 2024Partly Allowed

SPi Global US Inc Vs Vs DCIT International Taxation

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0030

Income Tax Act, 1961 — Section 9, 90(2), 142(1), 143(3), 144C, 144C(13), 195, 234A, 234B

Tribunals and Commissions12 Mar 2024Allowed

Fiesta Propbuild Private Ltd Vs ITO

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0029

Income Tax Act, 1961 — Section 115BAA, 115JB

Tribunals and Commissions12 Mar 2024Partly Allowed

Cadence Design System (India) Pvt. Ltd, Vs DCIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0028

Income Tax Act, 1961 — Section 40(a)(ia), 115O, 143(3), 194I, 194I(b), 194IB, 197, 234B, 234C, 250, 270A, 274

Tribunals and Commissions12 Mar 2024Allowed

Suriender Jain Vs Pr. CIT-13

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0027

Income Tax Act, 1961 — Section 44AD, 143(3), 147, 263, 271(1)(c)

Tribunals and Commissions12 Mar 2024Partly Allowed/Dismissed

Central Warehousing Corporation Vs DCIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0026

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 115JA, 115JB, 115JB(2)

Tribunals and Commissions12 Mar 2024Dismissed

ITO Vs Devika Gold Homz Pvt. Ltd

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0025

Income Tax Act, 1961 — Section 14A, 132, 143(3)

Tribunals and Commissions11 Mar 2024Allowed

Dr. Arvind Taneja Vs ACIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0034

Income Tax Act, 1961 — Section 140, 142(1), 143(2), 143(3), 147, 148, 151, 271(1)(b), 292BB

Tribunals and Commissions11 Mar 2024Dismissed

Jet Lite (India) Ltd Vs DCIT

Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0033

Income Tax Rules, 1962 — Rule 45, 46AIncome Tax Act, 1961 — Section 40A(3), 68, 124(3), 133(6), 154, 246A, 250, 251(1)(a), 251(1)(b), 251(2), 271, 271(1)(c), 274, 275(1A)