Tribunals and Commissions21 Mar 2024Dismissed
ACIT Vs M/S. Sharp Corp Ltd
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0064
Income Tax Act, 1961 — Section 44AB, 133A, 133(6), 143(3), 145(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,967 judgments · page 208 of 399
Tribunals and Commissions21 Mar 2024Allowed
Golden Agri Resources ( India) Pvt. Ltd. Vs ACIT (OSD)
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0063
Income Tax Rules, 1962 — Rule 10D, 10D(3)Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 92D, 143(3), 144B, 144C(13), 234B, 234C, 234D, 270A
Tribunals and Commissions21 Mar 2024Partly Allowed
AB Sciex Pte Ltd. Vs Assistant Commissioner Of India Tax
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0062
Income Tax Act, 1961 — Section 131, 143(3), 144C, 270A, 271BA
Tribunals and Commissions21 Mar 2024Allowed
AB Sciex Pte Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0061
Income Tax Act, 1961 — Section 44BB, 44BBA, 131
Tribunals and Commissions20 Mar 2024Partly Allowed
Nokia Solutions And Networks India Private Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0056
Income Tax Act, 1961 — Section 92B, 143(3), 144C(13), 154, 234C
Tribunals and Commissions19 Mar 2024Allowed
Wisteria Advertisement Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0060
Income Tax Act, 1961 — Section 142(1), 143(3), 271(1)(b)
Tribunals and Commissions19 Mar 2024Allowed
Nikon India Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0059
Income Tax Act, 1961 — Section 43B, 92B, 92CA, 143(3), 144(13), 144B, 144B(1)(xxvii), 144B(1)(xxviii), 144B(1)(xxix), 144C(1), 144C(2), 144C(5), 144C(8), 144C(13), 154, 234B, 234C
Tribunals and Commissions19 Mar 2024Dismissed
Kiran Bala Vs Pr.CIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0058
Income Tax Act, 1961 — Section 143, 147, 263
Tribunals and Commissions19 Mar 2024Partly Allowed
Norwest Venture Partners X-Mauritius Vs DCIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0057
Income Tax Act, 1961 — Section 5, 6, 7, 8, 90, 90(2), 119, 143(3), 144C, 144C(13)Mauritius Income Tax Act, 1955 — Section 73, 73A
Tribunals and Commissions18 Mar 2024Allowed
Pragati Power Corporation Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0055
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 153
Tribunals and Commissions18 Mar 2024Dismissed
Dabur India Limited Vs DCIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0054
Income Tax Rules, 1962 — Rule 8D, 10B, 10CIncome Tax Act, 1961 — Section 14A, 32, 40(a)(ia), 43, 43B, 80IB, 80IC, 80G, 92C, 92CA, 92(1), 92(3), 194H
Tribunals and Commissions18 Mar 2024Dismissed
ITO Vs Prabhakar Yadav
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0049
Income Tax Act, 1961 — Section 43B, 36(1)(va), 143(1), 154
Tribunals and Commissions18 Mar 2024Allowed
Ram Sharnam Sabha Regd. Vs ITO(E)
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0048
Income Tax Act, 1961 — Section 11, 11(1)(a), 11(1)(c), 11(2), 12AA, 13, 28, 142(1), 143(3)
Tribunals and Commissions15 Mar 2024Dismissed
Fontus Water Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0053
Income Tax Act, 1961 — Section 35D(2)
Tribunals and Commissions15 Mar 2024Allowed
UPPA Bajaj Vs ITO
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0052
Income Tax Act, 1961 — Section 68, 133(6), 144
Tribunals and Commissions15 Mar 2024Dismissed
DCIT Vs Dynamic Infraplanners Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0051
Income Tax Act, 1961 — Section 68, 132, 132A, 143(3), 147, 153A, 153A(1), 153A(2), 153(1), 153(1)(b), 153C
Tribunals and Commissions15 Mar 2024Allowed
S D Educational Society Vs Pr. CIT (Exemption)
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0050
Income Tax Act, 1961 — Section 115BBE, 119, 143(3), 263, 270A
Tribunals and Commissions15 Mar 2024Allowed
Vikas Hooda Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0047
Income Tax Act, 1961 — Section 2(1), 69A, 139, 148A, 148A(b), 208, 209(1)(a), 234B, 249(4), 249(4)(a), 249(4)(b)
Tribunals and Commissions15 Mar 2024Partly Allowed
Parmod Kumar (Huf) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0046
Tribunals and Commissions15 Mar 2024Allowed
Prateek Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 03 ITAT CK 0045
Income Tax Act, 1961 — Section 143(3), 263, 271(1)(C)