Tribunals and Commissions24 May 2024Dismissed
DCIT (Exemption) Vs National Internet Exchange Of India
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0046
Income Tax Act, 1961 — Section 2(15), 11, 11(1), 11(4A), 12A, 164
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Income Tax Appellate Tribunal judgments
8,140 judgments · page 207 of 407
Tribunals and Commissions24 May 2024Allowed
Nakshatra Business Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0045
Tribunals and Commissions24 May 2024Allowed
NTPC Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0044
Income Tax Act, 1961 — Section 143(3), 147, 148
Tribunals and Commissions24 May 2024Allowed
Neeraj Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0043
Income Tax Act, 1961 — Section 40A(3), 68, 131
Tribunals and Commissions22 May 2024Allowed
Honda R & D (India) P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0089
Income Tax Act, 1961 — Section 92CA(3), 130, 142(1), 143(3), 144B, 144C, 144C(1), 144C(5), 144C(8), 144C(13)Information Technology Act, 2000 — Section 13, 13(2)
Tribunals and Commissions22 May 2024Allowed
Shrikanta Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0088
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 133(6), 143(1), 143(2), 143(3), 153A
Tribunals and Commissions22 May 2024Allowed
Deputy Commissioner of Income Tax Vs M/S. Artex Knitting Industries Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0087
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 260A
Tribunals and Commissions22 May 2024Allowed
Acres Buildwell Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0086
Income Tax Act, 1961 — Section 41(1), 68, 69, 115BBE, 143(2), 143(3), 250
Tribunals and Commissions22 May 2024Dismissed
Dy CIT [E] Vs Kawatra Tent And Caterers Pvt Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0085
Income Tax Act, 1961 — Section 132, 132A, 143(1), 143(3), 147, 148, 153A, 153C
Tribunals and Commissions22 May 2024Partly Allowed
The South India Club Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0084
Income Tax Act, 1961 — Section 11, 11(a), 11(b), 12, 12A(2), 12AA, 12AB, 139, 139(4), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 147, 250, 254
Tribunals and Commissions22 May 2024Allowed
Panacea Boitec Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0083
Income Tax Act, 1961 — Section 92BA(i), 92CA(3), 142(1), 143(2), 253(2A)General Clauses Act, 1897 — Section 6, 6(1)
Tribunals and Commissions21 May 2024Allowed
Ahlcon Parenterals (India) Ltd Vs Pr. CIT-3
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0094
Income Tax Act, 1961 — Section 32, 32AC, 143(3), 260A, 263, 263(1)
Tribunals and Commissions21 May 2024Dismissed
DCIT Vs Dhaneshwari Wood Products Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0093
Income Tax Act, 1961 — Section 41(1), 43B, 68
Tribunals and Commissions21 May 2024Dismissed
ITO Vs Dharampal
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0092
Income Tax Act, 1961 — Section 2(47), 68, 69, 143(3), 147, 148Transfer of Property Act, 1882 — Section 53A, 54
Tribunals and Commissions21 May 2024Allowed
Arvind Kumar Singh Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0091
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 50C, 144, 147, 148, 250(4)
Tribunals and Commissions21 May 2024Allowed
WEL Intertrade Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0090
Income Tax Act, 1961 — Section 37, 68, 69C, 115BBE, 131, 133(6), 139, 143(3), 194J, 194H
Tribunals and Commissions20 May 2024Allowed
Jagdish Kumar Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0025
Income Tax Act, 1961 — Section 36(1), 36(1)(va), 143(1), 250
Tribunals and Commissions20 May 2024Allowed
Braham Singh Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0012
Income Tax Act, 1961 — Section 142(1), 148, 250, 271F, 272A(1)(d), 272A(1)(3), 274
Tribunals and Commissions20 May 2024Partly Allowed
Gaurav Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0011
Income Tax Act, 1961 — Section 142(1), 143(3), 147, 147(a), 148, 151
Tribunals and Commissions20 May 2024Dismissed
Malhan Constructions Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0010
Income Tax Act, 1961 — Section 40(a), 40(a)(ia), 142(1), 143(3), 201(1), 250(6)