COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 205 of 409

Tribunals and Commissions06 May 2025Allowed

Med Freshe Private Limited Vs PCIT, Delhi-4

Income Tax Appellate Tribunal · (2025) 05 ITAT CK 1628

Income Tax Act, 1961-Section 263, 143(2), 142(1), 2(22)(e), 112A, 271C, 148, 143(3), 10AA, 69, Explanation 2 to Section 263, Explanation-2(a) of Section 263Finance Act, 2015

Tribunals and Commissions07 Jun 2024Allowed

M/S. KCC Buildtech Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0022

Income Tax Act, 1961 — Section 68, 69C, 132, 143(3), 153A, 153C

Tribunals and Commissions06 Jun 2024Allowed

Narwal Finance Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0021

Income Tax Act, 1961 — Section 68, 143(2), 143(3), 271(1)(C)

Tribunals and Commissions06 Jun 2024Allowed

Jan Swasthya Sahyog Vs DCIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0020

Income Tax Act, 1961 — Section 11(1)(d), 11(5), 12A, 142(1), 143(1), 143(3)

Tribunals and Commissions06 Jun 2024Allowed

Mewat Grit Udyog Vs Income Tax Officer

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0019

Income Tax Act, 1961 — Section 40(a)(ia), 143(1)(c), 143(3), 154, 219, 237, 239, 240, 240(b), 243C, 244A 254, 263

Tribunals and Commissions06 Jun 2024Allowed

Gurvinder Singh Duggal Vs ACIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0018

Income Tax Act, 1961 — Section 69A, 69C, 115BBE, 132, 143(1), 143(2), 143(3), 147, 153A, 153C, 153D, 154, 250

Tribunals and Commissions06 Jun 2024Allowed

Kurukshetra Expressway Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0017

Income Tax Act, 1961 — Section 32, 32(1)(ii), 143(2), 143(3)

Tribunals and Commissions06 Jun 2024Allowed

M/S. Ganga Cotton & Allied Industries Ltd Vs ITO

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0016

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 106, 143(3), 144

Tribunals and Commissions05 Jun 2024Allowed

Raj Krishan Jain Charitable Trust Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0015

Income Tax Act, 1961 — Section 12A, 12A(1)(ac)(ii), 12A(1)(ac)(iii)

Tribunals and Commissions05 Jun 2024Allowed

Ramesh Singh Vs ITO

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0014

Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 133(6), 144, 147, 148, 156, 250

Tribunals and Commissions05 Jun 2024Dismissed

Instronics Limited Vs ITO

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0013

Income Tax Act, 1961 — Section 6(2), 36(1)(vii), 36(2), 143(3)

Tribunals and Commissions05 Jun 2024Allowed

Firestone Industrial Products INC Vs ACIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0012

Income Tax Act, 1961 — Section 48, 112(1)(ii), 112(1)(c)(i), 112(1)(c)(ii), 112(1)(c)(iii), 133(6), 270A

Tribunals and Commissions05 Jun 2024Partly Allowed

Ajay Enterprises Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0011

Income Tax Act, 1961 — Section 14A, 40A, 40(a)(ia), 43B, 43B(f), 143(1), 194C

Tribunals and Commissions04 Jun 2024Dismissed

ACIT Vs Usha Breco Ltd

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0010

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40A(7), 68, 127, 133(6), 143(3)

Tribunals and Commissions04 Jun 2024Dismissed

ACIT Vs Aqua Electronic & Solutions P. Ltd.,

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0009

Income Tax Act, 1961 — Section 68, 69C, 133(6), 143(3), 147, 153A

Tribunals and Commissions04 Jun 2024Dismissed

ACIT Vs Knowledge Infrastructure Systems Pvt. Ltd.

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0008

Income Tax Act, 1961 — Section 92CA(3), 143(1), 143(2), 143(3)

Tribunals and Commissions04 Jun 2024Allowed

Bigway Marketing Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0007

Income Tax Act, 1961 — Section 37, 143(3)

Tribunals and Commissions04 Jun 2024Partly Allowed

M/S. IHHR Hospitality Pvt. Ltd. Vs Addl. CIT

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0006

Income Tax Act, 1961 — Section 35D, 36(1)(iii), 37(1)

Tribunals and Commissions04 Jun 2024Partly Allowed

Nisha Goel Vs Income Tax Officer

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0005

Income Tax Act, 1961 — Section 142(1), 143(2), 143(3)

Tribunals and Commissions04 Jun 2024

ACIT Vs Jindal Poly Films Ltd

Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0004

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 69, 153A