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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 290 of 307

Tribunals and Commissions09 Feb 2026Allowed

Sh. Daulat Ram Vs Income Tax Officer, Rewari

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4037

Income-tax Act, 1961-Section 10(37), 45(5), 56, 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
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Tribunals and Commissions09 Feb 2026Allowed

Sh. Sahil Garg Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3411

Income-tax Act, 1961-Section 13A, 144, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, 149(1), proviso to Section 149(1), fourth proviso to Section 149(1), 151, 151(i), 151(ii), 151(1), 151(2), 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, clause (a)(ii) of sub-section (1) of Section 3
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Tribunals and Commissions09 Feb 2026

Smt. Suman Devi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3422

Income-tax Act, 1961-Section 147, 144, 270A, 64, 270(A)(6)
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Tribunals and Commissions09 Feb 2026

Sh. Rajesh Sahu Vs Assessing Officer, New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3455

Income-tax Act, 1961-Section 143(3), 263, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3A), 143(3B), 56(2)(viii), 10(37), 45(5), 145A, 145B, 56, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
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Tribunals and Commissions09 Feb 2026

Sh. Daulat Ram Vs Income Tax Officer, Rewari

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3453

Income-tax Act, 1961-Section 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 142(1), 263, 264, 56(2)(viii), 57(iv), 145A, 145A(b), 145B, 10(37), 45(5)Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
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Tribunals and Commissions09 Feb 2026

Dilbagh Singh Dagar Vs CIT(A)/NFAC

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3461

Income Tax Act, 1961-Section 144, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
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