Tribunals and Commissions14 Sept 2022Allowed
Vishal Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0044
Income Tax Act, 1961 — Section 68, 143(3), 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 18 of 59
Tribunals and Commissions13 Sept 2022Allowed
Viraj Exports Pvt. Ltd. Vs Circle-26(2)
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0058
Income Tax Act, 1961 — Section 40A, 43B, 143(1)
Tribunals and Commissions13 Sept 2022Allowed
Alva Auto Spares Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0057
Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)
Tribunals and Commissions13 Sept 2022Allowed
APPT FASHION, Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0056
Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)
Tribunals and Commissions13 Sept 2022Allowed
M/S Amadeus IT Group SA Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0055
Drugs And Cosmetics Act, 1940 — Section 27Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vii), 40(a)(i), 44C, 44DA, 143(3), 144C(13), 209(1)(d), 234A, 234B, 234C, 234D
Tribunals and Commissions13 Sept 2022Allowed
Mana Ram Ganpat Ram & Co. Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0054
Income Tax Act, 1961 — Section 40A, 40A(3), 143(3)
Tribunals and Commissions13 Sept 2022Dismissed
DCIT Vs M/s Voestalpine VAE VKN India Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0053
Income Tax Act, 1961 — Section 28, 37(1)
Tribunals and Commissions13 Sept 2022Dismissed
Rishi Prakash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0051
Income Tax Act, 1961 — Section 131, 143(2), 144, 271(1)(c)
Tribunals and Commissions13 Sept 2022Allowed
Krishna Manpower Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0050
Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)
Tribunals and Commissions12 Sept 2022Allowed
M/S. N. S. Papers Ltd., Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0034
Income Tax Act, 1961 — Section 143(3), 271(1)(c), 274
Tribunals and Commissions12 Sept 2022Dismissed
Mankind Pharma Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0033
Income Tax Act, 1961 — Section 37(1), 143(3), 144C(5), 144C(13)
Tribunals and Commissions09 Sept 2022Allowed
Jahangir Alam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0036
Income Tax Act, 1961 — Section 249(1)(a), 249(4)(b)
Tribunals and Commissions09 Sept 2022Allowed
Kamaldeep Kaur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0035
Income Tax Act, 1961 — Section 56(2)(V), 148
Tribunals and Commissions09 Sept 2022Allowed
M/S Reinforce Recruiter Pvt Ltd Vs Pr. C.I.T-7
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0032
Income Tax Rules, 1962 — Rule 11UA, 18(6)Income Tax Act, 1961 — Section 14A, 56(2)(viia), 143(1), 143(3), 263
Tribunals and Commissions09 Sept 2022Dismissed
ST. Soldier Educational Society Vs JCIT(E)
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0024
Income Tax Act, 1961 — Section 11, 11(4A), 80G, 133(6), 143(3)
Tribunals and Commissions08 Sept 2022Dismissed
Dy. C.I.T Vs M/S Oscar Investment Ltd
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0028
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(i), 8D(2)(iii)Income Tax Act, 1961 — Section 10(34), 10(35), 14A, 115JB, 143(3), 145(1)
Tribunals and Commissions08 Sept 2022Allowed
IECS Limited Employee PF Covered Under FPS Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0016
Income Tax Act, 1961 — Section 10(25), 10(25)(ii), 12, 12A, 12AA, 17(1), 143(1), 143(2), 143(3), 154, 234A, 234B, 234C
Tribunals and Commissions08 Sept 2022Dismissed
ACIT Vs Indian Farmers Fertilizers Co-Operative Ltd. (IFFCO)
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0015
Income Tax Act, 1961 — Section 36(1)(iii), 143(3), 154
Tribunals and Commissions08 Sept 2022Dismissed
DCIT(E) Vs Indian Broadcasting Foundation
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0014
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11(5), 11(5)(vii), 12, 12A, 13(1)(d), 143(3), 164(2), 220
Tribunals and Commissions08 Sept 2022Allowed
Jyoti Goel Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0013
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 68, 153A