COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2022

1,165 judgments · page 19 of 59

Tribunals and Commissions07 Sept 2022Dismissed

Ashwini Kumar Bajaj Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0020

Income Tax Act, 1961 — Section 28(va), 28(1), 127, 132, 139(1), 142(1), 143(2), 143(3), 153A, 234A, 234B, 234C
Tribunals and Commissions06 Sept 2022Allowed

MNC HERS Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0031

Income Tax Act, 1961 — Section 80IC, 147
Tribunals and Commissions06 Sept 2022Allowed

Mass Metals Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0023

Income Tax Act, 1961 — Section 32(2), 72(1), 139(1), 139(3), 143(3)
Tribunals and Commissions05 Sept 2022Allowed

Nalwa Investment Ltd. Vs ITO

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0008

Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 271(1)(c), 274