Tribunals and Commissions20 Sept 2022Dismissed
M/S. Instel Services Pvt. Ltd. Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0068
Income Tax Act, 1961 — Section 143(3), 250(4), 271(1)(C)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 17 of 59
Tribunals and Commissions20 Sept 2022
Super Brands Ltd [UK] Vs A.D.I.T
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0067
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 92B, 92CA(1), 92CA(3), 92CA(3A), 143(3), 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 144C(15)(b)(ii), 153, 153(1), 153(2A), 153(3), 153(4)
Tribunals and Commissions20 Sept 2022Allowed
Everest Business Advisory India Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0066
Income Tax Act, 1961 — Section 40(a)(i), 195, 195(1)
Tribunals and Commissions19 Sept 2022Allowed
Atul Anand Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0082
Income Tax Act, 1961 — Section 143(2), 143(3), 271(1)(c), 274, 274(2)
Tribunals and Commissions19 Sept 2022Partly Allowed
Kamla Devi Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0081
Income Tax Act, 1961 — Section 10(37), 56, 56(2), 57(iv), 143(3), 145A, 145A(b), 147, 148Land Acquisition Act, 1894 — Section 28
Tribunals and Commissions19 Sept 2022Allowed
Galleria Condominium Association Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0080
Income Tax Act, 1961 — Section 23, 24, 80P(2)(d), 140, 147, 194A, 194C, 194I, 194J
Tribunals and Commissions19 Sept 2022Allowed
Paras Commtrade P.Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0079
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 147, 148, 148(2)
Tribunals and Commissions19 Sept 2022Allowed
Akash Education Society Vs CIT(A)-I
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0078
Income Tax Act, 1961 — Section 2(15), 11, 11(4A), 11(1)(a), 11(1)(b), 12, 12A, 143(3), 147, 148, 151(1), 251, 251(1)(A), 251(2)
Tribunals and Commissions19 Sept 2022Dismissed
AAA Power Projects Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0077
Income Tax Act, 1961 — Section 68, 69C, 133(6), 142(1), 143(2), 147, 148, 151
Tribunals and Commissions19 Sept 2022Dismissed
A.C.I.T Vs M/S The Chancellor, Masters And Scholars Of The University Of Cambridge
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0076
Income Tax Act, 1961 — Section 9(1)(vi), 90(2), 195
Tribunals and Commissions16 Sept 2022Dismissed
Deputy Commissioner Of Income Tax Vs M/s Federal Mogul Goetze (India) Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0059
Income Tax Act, 1961 — Section 40(a)(i)
Tribunals and Commissions15 Sept 2022Allowed
Harvinder Singh Girgla Vs Ward-43(3)
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0043
Income Tax Act, 1961 — Section 139(1), 139(9), 143(1)
Tribunals and Commissions15 Sept 2022Allowed
ITO Vs Gungun Gold Infra Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0042
Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(2), 143(3), 147, 147(a), 148, 149
Tribunals and Commissions15 Sept 2022Partly Allowed
Ram Garhia Co-Operative Bank Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0041
Income Tax Act, 1961 — Section 40(a)(ia), 194A, 194A(3)
Tribunals and Commissions15 Sept 2022Allowed
M/S A. G. Peripherals Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0040
Income Tax Act, 1961 — Section 80IB, 80IC, 80IC(2)(ii), 80IC(8)(ix), 263
Tribunals and Commissions14 Sept 2022Allowed
Satya Prakash Sharma Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0049
Income Tax Act, 1961 — Section 133(6), 142(1), 143(2), 143(3), 144, 234B, 234C, 234D, 271(1)(C)
Tribunals and Commissions14 Sept 2022Allowed
Samadhiya Infratech Pvt. Ltd. Vs Assessing Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0048
Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)
Tribunals and Commissions14 Sept 2022Allowed
M/S Sunvisors India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0047
Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)
Tribunals and Commissions14 Sept 2022Allowed
P and G Enterprises Pvt. Ltd Vs NFAC
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0046
Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)
Tribunals and Commissions14 Sept 2022Allowed
M/S Sigma Research and Consulting Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0045
Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)