Tribunals and Commissions23 Sept 2022Allowed
Sheraton International Vs JCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0086
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 9(1)(i), 9(1)(vi), 9(1)(vIi), 195(2), 234B, 234C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 16 of 59
Tribunals and Commissions23 Sept 2022Allowed
State Bank Of India Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0085
Income Tax Rules, 1962 — Rule 2BIncome Tax Act, 1961 — Section 10(5), 133A, 201(1), 201(1A)
Tribunals and Commissions23 Sept 2022Dismissed
ACIT Vs Excel Pack Limited
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0084
Income Tax Act, 1961 — Section 80IC, 143(3)
Tribunals and Commissions23 Sept 2022Dismissed
ITO (E) Vs Sports Good Export Promotion Council
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0083
Income Tax Act, 1961 — Section 2(15), 11, 11(1), 11(1)(a), 11(1)(c), 12, 143(1)
Tribunals and Commissions22 Sept 2022Dismissed
Preet Singh Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0091
Income Tax Appellate Tribunal Rules, 1963 — Rule 11, 29Income Tax Act, 1961 — Section 2(14), 2(14)(b), 54B, 54F, 68, 133(6)143(3)
Tribunals and Commissions22 Sept 2022
Research & Education Society Of Medical Oncology Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0090
Income Tax Rules, 1962 — Rule 11AA, 17A, 127(2)Income Tax Act, 1961 — Section 11, 12A(2), 12A, 12AA, 12AA(a), 12AA(1)(b), 80G, 80G(5)(vi), 143(1), 282
Tribunals and Commissions22 Sept 2022Dismissed
Jindal Poly Films Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0089
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(3)Income Tax Act, 1961 — Section 10(34), 14A, 33AC, 115, 115J, 115JA, 115JA(2), 115JB, 115JB(4), 145
Tribunals and Commissions21 Sept 2022Partly Allowed
Kamla Devi Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0065
Income Tax Act, 1961 — Section 10(37), 56, 56(2), 57(iv), 68, 143(3), 145A, 145A(b), 147, 148Land Acquisition Act, 1894 — Section 28
Tribunals and Commissions21 Sept 2022Allowed
Raj Singh Malik Vs Income-tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0064
Income Tax Act, 1961 — Section 271(1)(C), 271B
Tribunals and Commissions21 Sept 2022Allowed
Bhavmeet Singh Bhatia Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0063
Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 151
Tribunals and Commissions21 Sept 2022Dismissed
Raj Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0062
Income Tax Act, 1961 — Section 10(38), 68, 69C
Tribunals and Commissions21 Sept 2022Partly Allowed
International Travel House Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0061
Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ii)
Tribunals and Commissions21 Sept 2022Allowed
M/s. IRCON International Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0060
Constitution of India, 1950 — Section 47Income Tax Act, 1961 — Section 14A, 80IA, 80IA(4), 80IA(13), 143(3), 250, 271(1)(c)
Tribunals and Commissions20 Sept 2022Allowed
Novo Management Consulting Pvt Ltd Vs Income Tax Officer,
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0075
Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1), 143(1)
Tribunals and Commissions20 Sept 2022Allowed
Amar Singh Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0074
Income Tax Act, 1961 — Section 69A
Tribunals and Commissions20 Sept 2022Dismissed
Addl.CIT Vs Metro Institute of Medical Sciences Pvt.Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0073
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(23)(x), 14A
Tribunals and Commissions20 Sept 2022Allowed
Nischal Sethi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0072
Income Tax Act, 1961 — Section 69, 69C, 148, 153A
Tribunals and Commissions20 Sept 2022Allowed
Dabur India Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0071
Income Tax Rules, 1962 — Rule 8D, 10B, 10B(1)(a), 10B(2), 10CIncome Tax Act, 1961 — Section 2(24)(x), 14A, 32, 36(1)(va), 80IB, 80IC, 92C, 92CA
Tribunals and Commissions20 Sept 2022Allowed
M/S. K.S. Softnet Solutions Pvt. Ltd Vs Addl. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0070
Income Tax Act, 1961 — Section 131(1)(d), 133(6), 143(3), 145(3)
Tribunals and Commissions20 Sept 2022Dismissed
Dy. Commissioner of Income Tax Vs M/s Hyderabad Distilleries & Wineries Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0069
Income Tax Act, 1961 — Section 37(1), 56(2)(iii), 57(iii), 143(3)