Tribunals and Commissions07 Oct 2022Allowed
Manish Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0001
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 14 of 59
Tribunals and Commissions06 Oct 2022Partly Allowed
M/S. BSC C And C Kurali Toll Road Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0005
Tribunals and Commissions04 Oct 2022Allowed
Kadir Ahmed Vs Income Tax Officer
Income Tax Appellate Tribunal ·
Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(3), 147, 148, 151, 158BC, 271(1)(c)
Tribunals and Commissions04 Oct 2022Dismissed
Anant Overseas P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0015
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(iii)Income Tax Act, 1961 — Section 14A
Tribunals and Commissions04 Oct 2022Allowed
Upendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0014
Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 148
Tribunals and Commissions04 Oct 2022Allowed
Ramesh Kumar Khurana Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0013
Income Tax Act, 1961 — Section 57
Tribunals and Commissions04 Oct 2022Dismissed
Lufthansa German Airlines Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0012
Income Tax Act, 1961 — Section 44BBA, 90, 271(1)(c)
Tribunals and Commissions04 Oct 2022Allowed
Belvedere Park Condominium Association Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0011
Income Tax Act, 1961 — Section 40(ba), 57(iii)
Tribunals and Commissions04 Oct 2022Allowed
Hind Globe Links Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0010
Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 151
Tribunals and Commissions04 Oct 2022Dismissed
DCIT Vs M/S. Sareen Sports Industries
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0009
Income Tax Act, 1961 — Section 40(as)(ia), 68, 194H
Tribunals and Commissions04 Oct 2022Allowed
Expedia Online Travel Services India Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0008
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92CA, 92CA(3), 92D, 142(1), 143(2), 143(3), 144B, 144C, 144C(5), 144C(13), 156, 234B, 271(1)(c)
Tribunals and Commissions04 Oct 2022Allowed
Organica Water Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0007
Income Tax Act, 1961 — Section 92, 92CA(1), 143(3), 144B, 144C(5), 144C(13)
Tribunals and Commissions04 Oct 2022Allowed
Manjit Singh Gahlot Vs E Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0006
Income Tax Act, 1961 — Section 131, 132, 132(4), 142(1), 143(3), 147, 148, 271(1)(c)
Tribunals and Commissions03 Oct 2022Allowed
M/S Cognyte Technologies Israel Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0020
Income Tax Act, 1961 — Section 9(1)(vi), 144C(1), 147, 148, 234A, 234B, 234C, 240
Tribunals and Commissions03 Oct 2022Allowed
Yum Restaurants India (P) Ltd Vs ACIT (TDS)
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0019
Income Tax Act, 1961 — Section 194C, 194I, 197, 201(1), 201(1A)
Tribunals and Commissions03 Oct 2022Allowed
Neeraj Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0018
Income Tax Act, 1961 — Section 142(1), 144, 148, 271(1)(b)
Tribunals and Commissions03 Oct 2022Dismissed
Dy. C.I.T Vs Convergys Customer Management Group Inc
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0017
Income Tax Rules, 1962 — Rule 10DIncome Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 92CA(3), 92D, 92D(1), 92D(2), 143(3), 144C(13), 271AA
Tribunals and Commissions03 Oct 2022Allowed
Gautam Automobile Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0016
Income Tax Act, 1961 — Section 28, 36, 36(1)(iii), 36(1)(vii), 147, 148
Tribunals and Commissions29 Sept 2022Allowed
Surinder Bajaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0109
Income Tax Act, 1961 — Section 143(3), 271(1)(c), 275(1)(a)
Tribunals and Commissions29 Sept 2022Allowed
Surjan Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0108
Income Tax Act, 1961 — Section 148, 271(1)(b), 271(1)(c), 294(4)(b)