Tribunals and Commissions18 Oct 2022Dismissed
DCIT, Central Vs M/S. Sutaniti Marketing Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0055
Income Tax Act, 1961 — Section 68, 132, 143(3), 153A, 153C, 153C(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 12 of 59
Tribunals and Commissions18 Oct 2022Dismissed
DCIT Vs Globus Spirits Ltd
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0054
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 139(1), 143(3)
Tribunals and Commissions18 Oct 2022Allowed
NHPC Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0053
Income Tax Act, 1961 — Section 80I, 80IA, 80IA(1), 80IA(2A), 115JB, 143(3)
Tribunals and Commissions18 Oct 2022Allowed
Om Prakash Malhotra Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0052
Income Tax Act, 1961 — Section 2(47), 54, 54F, 143(2)Transfer Of Property Act, 1882 — Section 53A
Tribunals and Commissions18 Oct 2022Allowed
Yogesh Juneja Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0051
Income Tax Act, 1961 — Section 2(47), 43CA, 50C, 50C(1), 50C(2), 50C(3), 52, 143(3), 154Indian Stamp Act, 1899 — Section 47A
Tribunals and Commissions17 Oct 2022Allowed
Madhur Buildcom Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0059
Tribunals and Commissions17 Oct 2022Allowed
Samunder Saree Centre Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0058
Income Tax Act, 1961 — Section 68, 133(6), 143(3)
Tribunals and Commissions17 Oct 2022Dismissed
ACIT Vs Maneesh Bawa
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0050
Income Tax Act, 1961 — Section 36(1)(iii)Income Tax Act, 1961 — Section 24(b), 143(3)
Tribunals and Commissions17 Oct 2022Partly Allowed
M/S Sony India Pvt. Ltd Vs National E
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0049
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 28, 37(1), 56, 80G, 115JB, 143(3), 143(3A), 143(3B), 144C, 144C(13), 145, 145(1), 145(3), 154, 271(1)(c)Companies Act, 1956 — Section 209
Tribunals and Commissions17 Oct 2022Allowed
M/S Raj Metal Company Vs I.T.O.
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0048
Income Tax Act, 1961 — Section 40A(3), 69C, 143(1), 143(3), 147, 148, 151(2), 153A
Tribunals and Commissions17 Oct 2022Allowed
Xander Advisors India Pvt. Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0047
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 92C, 153A
Tribunals and Commissions17 Oct 2022Partly Allowed
Ariba Inc. Vs DDIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0046
Indian Contract Act, 1872 — Section 182, 237Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vii), 44D, 115A, 115A(1)(b), 154, 234B, 440
Tribunals and Commissions14 Oct 2022Dismissed
ITO Vs Sarwan Jain
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0045
Income Tax Act, 1961 — Section 37, 41(1), 142(1), 143(2), 144
Tribunals and Commissions14 Oct 2022Allowed
M/S. AVP Buildtech Pvt. Ltd Vs Income Tax Officer,
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0044
Income Tax Act, 1961 — Section 143(3), 271(1)(c), 274(2)
Tribunals and Commissions14 Oct 2022Allowed
Aradhya Ghosh Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0043
Income Tax Act, 1961 — Section 133(6), 142(1), 143(1), 143(2), 143(3), 250, 270A
Tribunals and Commissions14 Oct 2022Allowed
Devender Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0042
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 250(6)
Tribunals and Commissions14 Oct 2022Allowed
Dwarkadish Spinners Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0041
Income Tax Act, 1961 — Section 32, 68, 143(2), 143(3), 271(1)(c)
Tribunals and Commissions13 Oct 2022Dismissed
Assistant Commissioner Of Income Tax Vs M/S. High Tech Healthcare
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0040
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 9(1)(i), 40(a), 133(6), 143(3)
Tribunals and Commissions13 Oct 2022Allowed
Brijesh Kumar Gupta Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0039
Income Tax Act, 1961 — Section 10(10D), 143(1)
Tribunals and Commissions13 Oct 2022Allowed
DCIT Vs M/S. Ashoka Mercantile Ltd.
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0038
Income Tax Act, 1961 — Section 2(47), 45