COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2022

1,165 judgments · page 10 of 59

Tribunals and Commissions02 Nov 2022Partly Allowed

Mohit Gupta Vs PCIT

Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0009

Income Tax Act, 1961 — Section 56(2)(vii)(b), 80C, 116, 139(1), 143(3), 144A, 144B, 153A, 153C, 153D, 154BA(12), 263
Tribunals and Commissions02 Nov 2022Partly Allowed

Archana Airways Ltd. Vs ITO

Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0008

Income Tax Act, 1961 — Section 5, 68, 143(1), 143(2), 199
Tribunals and Commissions02 Nov 2022Dismissed

UMAK Education Trust Vs JCIT(E)

Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0005

Income Tax Act, 1961 — Section 11, 11(4A), 12, 12A, 80G(5)(vi), 142(1), 143(2), 143(3), 194J
Tribunals and Commissions02 Nov 2022Allowed

U K Paints India Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0003

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 40A(7), 43B, 44AB, 143(2)
Tribunals and Commissions02 Nov 2022Dismissed

Vikas Kumar, Vs Pr. CIT

Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0001

Taxation Laws(Second Amendment) Act, 2016 — Section 115BBEIncome Tax Act, 1961 — Section 44AD, 68, 69, 69A, 69B, 69C, 115BBE, 133A, 154, 263, 263(1), 270A
Tribunals and Commissions28 Oct 2022Allowed

Gulshan Kumar Vs ITO

Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0073

Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions28 Oct 2022Allowed

Amber Trader Private Ltd Vs DCIT

Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0071

Income Tax Act, 1961 — Section 32(1)(iii), 143(1), 201(1A), 206C(7), 271(1), 271(1)(c)