Tribunals and Commissions26 Oct 2022Allowed
Kamla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0077
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 11 of 59
Tribunals and Commissions26 Oct 2022Dismissed
Addl. CIT Vs M/S Apra Auto India Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0076
Income Tax Rules, 1962 — Rule 46A(3)
Tribunals and Commissions25 Oct 2022Dismissed
M/S OCL Iron & Steel Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0087
Income Tax Act, 1961 — Section 127, 143(2)
Tribunals and Commissions25 Oct 2022Allowed
Nitya Infotech Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0086
Income Tax Act, 1961 — Section 69C, 142(3), 143(3), 147, 148
Tribunals and Commissions25 Oct 2022Dismissed
DCIT Vs Intuitent Online Venture Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0085
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions25 Oct 2022Partly Allowed
Karam Singh Malik Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0084
Income Tax Act, 1961 — Section 36(1)(ii), 68
Tribunals and Commissions25 Oct 2022Allowed
Jagriti Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0083
Income Tax Act, 1961 — Section 68, 139(1), 142(1), 144, 147, 148
Tribunals and Commissions25 Oct 2022Allowed
Harjeet Kaur, Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0082
Income Tax Act, 1961 — Section 69A, 115BBE
Tribunals and Commissions25 Oct 2022Partly Allowed
ACIT Vs Guardian Lifecare Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0081
Income Tax Rules, 1962 — Rule 8D, 8D(ii), 46AIncome Tax Act, 1961 — Section 14A
Tribunals and Commissions21 Oct 2022Dismissed
ACIT Vs Arun Sankhwal
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0061
Income Tax Act, 1961 — Section 131, 143(3), 271, 271(1)(c), 274
Tribunals and Commissions21 Oct 2022Allowed
M/S Jakotia Plastics Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0060
Income Tax Appellate Tribunal Rules, 1963 — Rule 4Income Tax Act, 1961 — Section 132, 132(4), 143(3), 147, 245C(1), 245D(1), 245D(4), 245HA(1)(i), 245HA(1)(ii), 245HA(1)(iii), 245HA(1)(iv), 245HA(3), 255(1), 255(6)Central Excise Act, 1944 — Section 32E(1), 32F(1), 32L, 32L(1), 32L(2)
Tribunals and Commissions20 Oct 2022Partly Allowed
DCIT Vs M/S Hero Future Energies Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0067
Income Tax Rules, 1962 — Rule 8D, 8D(1)Income Tax Act, 1961 — Section 5, 14A, 37(1)
Tribunals and Commissions20 Oct 2022Partly Allowed
Luthra & Luthra LLP Vs ACIT (OSD)
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0066
Income Tax Act, 1961 — Section 40(b), 40(b)(v), 43B, 143(3)
Tribunals and Commissions20 Oct 2022Dismissed
M/S. Subhshree Investment Management Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0065
Income Tax Act, 1961 — Section 37, 132, 139, 139(1), 143(3), 153A, 153C
Tribunals and Commissions20 Oct 2022Allowed
M/S. Havells India Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0064
Income Tax Act, 1961 — Section 133(6), 139, 143(3), 147, 148Companies Act, 1956 — Section 391, 394
Tribunals and Commissions20 Oct 2022Allowed
Herbert Smith Freehills LLP Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0063
Income Tax Act, 1961 — Section 9(1)(vii), 119, 250(6)
Tribunals and Commissions20 Oct 2022Dismissed
DCIT Vs M/S. Aecom Asia Co. Ltd.
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0062
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 37(1), 44DA, 115A, 195, 271(1)(c)
Tribunals and Commissions19 Oct 2022Dismissed
DCIT Vs Al-Ali Exports Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0070
Income Tax Act, 1961 — Section 132, 143(3), 153C, 250(6)
Tribunals and Commissions19 Oct 2022Allowed
Brainware Computers Pvt. Ltd. Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0069
Income Tax Act, 1961 — Section 68, 132, 143(3), 153A, 153C
Tribunals and Commissions19 Oct 2022Dismissed
Bistro Hospitality Pvt. Ltd Vs Addl. Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0068
Income Tax Act, 1961 — Section 131, 143(3), 250, 271(1)(c)